ITAT Chandigarh Bench

6,746 judgments

SH. BALJIT SINGH,LUDHIANA vs PR. CIT, LUDHIANA -1, LUDHIANA

ITA 416/CHANDI/2022[2017-18]Status: Disposed22/5/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S LUDHIANA LEASING PVT. LTD.,CHANDIGARH vs DCIT, CC-II, CHANDIGARH

ITA 241/CHANDI/2023[2019-20]Status: Disposed21/5/2024AY 2019-20

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

GASTROENTEROLOGY PATIENT CARE WELFARE AND RESEARCH TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH

ITA 98/CHANDI/2024[2023-24]Status: Disposed17/5/2024AY 2023-24

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

G.S.AUTO INTERNATIONAL LIMITED,LUDHIANA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, LUDHIANA, LUDHIANA

ITA 391/CHANDI/2023[2012-2013]Status: Disposed17/5/2024AY 2012-2013

SHRI SANJAY GARG (Judicial Member), SHRI VIKRAM SINGH YADAV (Accountant Member)

SH. GURMIT SINGH,MOHALI vs INCOME TAX OFFICER, WARD 6(3), MOHALI, MOHALI

ITA 592/CHANDI/2023[2012-13]Status: Disposed16/5/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S AGGARSAIN PUBLIC EDUCATIONAL SOCIETY,PATIALA vs CIT (EXEMPTIONS), CHANDIGARH

ITA 568/CHANDI/2023[2022-23]Status: Disposed16/5/2024AY 2022-23

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S AGGARSAIN PUBLIC EDUCATIONAL SOCIETY,PATIALA vs CIT(EXEMPTIONS), CHANDIGARH

ITA 567/CHANDI/2023[2022-23]Status: Disposed16/5/2024AY 2022-23

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S JAIN AMAR CLOTHING PVT. LTD.,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 374/CHANDI/2023[2012-13]Status: Disposed16/5/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SMT. JYOTI BHALLA,CHANDIGARH vs ITO, WARD-3(2), CHANDIGARH

ITA 714/CHANDI/2022[2017-18]Status: Disposed16/5/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S GANESH BUILDERS,PANCHKULA vs DCIT, CC-1, CHANDIGARH

ITA 452/CHANDI/2022[2012-13]Status: Disposed16/5/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S LUXMI BUILDERS,CHANDIGARH vs DCIT, CHANDIGARH

ITA 451/CHANDI/2022[2012-13]Status: Disposed16/5/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

THE MULLANPUR GARIBDAS CO-OP MULTIPURPOSE SOCIETY,MOHALI vs DCIT, C-6(1), MOHALI

ITA 645/CHANDI/2019[2012-13]Status: Disposed16/5/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

THE MULLANPUR GARIBDAS CO-OP MULTIPURPOSE SOCIETY,MULLANPUR vs PR. CIT-II, CHANDIGARH

ITA 569/CHANDI/2018[2013-14]Status: Disposed16/5/2024AY 2013-14

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

THE MULLANPUR GARIBDAS CO-OP MULTIPURPOSE SOCIETY,MOHALI vs PR. CIT-II, CHANDIGARH

ITA 515/CHANDI/2017[2012-13]Status: Disposed16/5/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

GUNJAN ARORA,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR

ITA 450/CHANDI/2023[2011-12]Status: Disposed15/5/2024AY 2011-12

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

SHRI RAHUL LIMAYE,KOLKATA vs ITO, WARD -1(3), LUDHIANA

ITA 137/CHANDI/2023[2010-11]Status: Disposed15/5/2024AY 2010-11

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

SH. CHANDRESH JAIN PROP. M/S PRABHAT THREAD (INDIA) ,LUDHIANA vs ITO, WARD 2(1), LUDHIANA

ITA 699/CHANDI/2022[2020-21]Status: Disposed15/5/2024AY 2020-21

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S HAPPY STEEL PRIVATE LTD.,LUDHIANA vs DCIT CC-2, LUDHIANA

ITA 397/CHANDI/2023[2016-17]Status: Disposed13/5/2024AY 2016-17

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

INDEPTH VISION FOUNDATION,AMBALA vs CIT (EXEMPTIONS), CHANDIGARH

ITA 460/CHANDI/2023[2022-23]Status: Disposed9/5/2024AY 2022-23

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DAYALO DEVI HUF,PANCHKULA vs ITO, WARD-1, PANCHKULA

ITA 300/CHANDI/2023[2017-18]Status: Disposed9/5/2024AY 2017-18

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)