ITAT Chandigarh Bench
6,746 judgments
THE PUNJAB IAS AND PCS OFFICERS HOUSE BUILDING SOCIETY LIMITED,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, MOHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
M/S LITTLE KANHAYA KNITWEARS,LUDHIANA vs DCIT, CC-3, LUDHIANA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SHRI NARINDER SINGH,ROPAR vs ITO, W-2(2), ROPAR
MADAN JINDAL,PATIALA vs DCIT CIRCLE, SIRHIND, PATIALA
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 835/Chd/2024 निर्धारण वर्ष / Assessment Year : 2012-13 Madan Jindal C/o A Goel & Associates 50 SCF, Leela Bhawan, Patiala, Punjab-147001 बनाम The DCIT Circle, Sirhind Patiala स्थायी लेखा सं./PAN NO: AAMPJ2919F अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Ashok Goel, C.A राजस्व की ओर से/ Revenue by: Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Date of Hearing: 08/01/2025 उदघोषणा की तारीख / Date of Pronouncem
PAKIJA,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX, CC-3, LUDHIANA, LUDHIANA
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 818/Chd/2024 निर्धारण वर्ष / Assessment Year : 2019-20 Pakija, Green Park Avenue, Malout- Bathinda Road Bye Pass, Muktsar, Punjab- 152026 स्थायी लेखा सं./PAN NO: AYKPP6142L अपीलार्थी/Appellant बनाम The DCIT CC-3, Ludhiana प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Ashwani Kumar, C.A राजस्व की ओर से/ Revenue by : Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Date of Hearing : 06/01/2025 उदघोषणा की तारीख/Date of Pronouncement:
VARDHMAN TEXTILES LTD.,LUDHIANA vs DCIT, CIRCLE-1, LUDHIANA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
GOLDEN WINES, 2673 PHASE-1, BASANT AVENUE, DUGRI,LUDHIANA vs NARESH KUMAR MEENA, ITO WARD-6(3) LUDHIANA, CURRENT JURISDICTIONAL A.O. ITO WARD-6(1), LUDHIANA, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
GOLDEN WINES, 2673 PHASE-1, BASANT AVENUE, DUGRI,LUDHIANA vs NARESH KUMAR MEENA, ITO WARD6(3), LUDHIANA, CURRENT JURISDICTIONAL A,O, ITO WARD 6(1), LUDHIANA, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
GOLDEN WINES, 2673 PHASE-1, BASANT AVENUE, DUGRI,LUDHIANA vs NARESH KUMAR MEENA,ITO WARD 6(3), LUDHIANA,CURRENT JURISDICTIONAL A.O. ITO WARD 6(1), LUDHIANA, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
GOLDEN WINES, 2673 PHASE-1, BASANT AVENUE, DUGRI,LUDHIANA vs NARESH KUMAR MEENA, ITO WARD-6(3) LUDHIANA, CURRENT JURISDICTIONAL A.O. ITO WARD-6(1), LUDHIANA, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SAHIBZADA TIMBER AND PLY PRIVATE LIMITED,MOHALI vs DCIT, ACIT CENTRAL CIRCLE 2, CHANDIGARH
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 698/Chd/2024 निर्धारण वर्ष / Assessment Year : 2017-18 M/s Sahibzada Timber & Ply Private Limited B41-42, Phase-3, Indl. Aera, SAS Nagar Mohali, Punjab स्थायी लेखा सं./PAN NO: AAQCS2239G अपीलार्थी/Appellant बनाम The DCIT Central Circle-2 Chandigarh प्रत्यर्थी/Respondent निर्धारिती की ओर से / Assessee by : Shri Mohit Dhiman, C.A राजस्व की ओर से / Revenue by : Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Date of Hearing : 08/01/2025 उदघोषणा की
SUKHMINDER KAUR ,BANUR vs INCOME TAX OFFICER, WARD-2, JAGROAN, JAGROAN
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SANJEEV KUMAR MITTAL 3-J, BLOCK AREA, SHRI GANGA NAGAR-335001,RAJASTHAN vs HARISH CHANDER MITTAL ACIT CIRCLE SRIGANGANAGAR CURRENT JURISDICTIONAL AO DCIT CC-II LUDHIANA, PUNJAB
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SACHIN BANSAL,LUDHIANA vs INCOME TAX OFFICER, WARD-7,, LUDHIANA
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 569/CHD/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Mr. Sachin Bansal, Prop. M/s Sachin Traders B-I- 993, ST. No. 2 Deep Nagar Ludhiana-141001 बनाम The ITO Ward-7(1), Ludhiana स्थायी लेखा सं./PAN NO: AEPPB0574H अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से / Revenue by : Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख /Date of Hearing : 30/12/2024 उदघोषणा की तारीख/Date of Pronouncement : 20/0
VANEET GUPTA, S.O. SH. CHATTUR BHUJ GUPTA, #214, SECTOR-06,PANCHKULA vs PCIT PANCHKULA JURISDICTIONAL ASSESSING OFFICER ITO WARD 5, PANCHKULA , PANCHKULA
SHRI RAJPAL YADAV (Vice President), DR KRINWANT SAHAY (Accountant Member)
VINAYAK STEEL,PEHOWA vs DEPUTY COMMISSIONER OF INCOME TAX, KURUKSHETRA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
VAIBHAV KISHORE BANSAL,CHANDIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANCHKULA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
GURMIT KAUR,CHANDIGARH vs INCOME TAX OFFICER, WARD - 1(3), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
RANJEET SINGH PANAICH,VPO NANGAL KHURD vs INCOME TAX OFFICER, JAGRAON
SHRI. VIKRAM SINGH YADAV (Accountant Member)
SH. AVINASH RAJTA,SHIMLA vs ITO, WARD, SHIMLA
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 654/CHD/2023 निर्धारण वर्ष / Assessment Year : 2017-18 Avinash Rajta Chauhan Cottage, Dhalli Near Inder Nagar, Shimla H.P. 171012 बनाम स्थायी लेखा सं./PAN NO:ASGPR5069J अपीलार्थी/Appellant The ITO Ward- Shimla H.P. 171001 प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : राजस्व की ओर से/ Revenue by : Shri Vishal Mohan, Advocate Shri Vivek Vardhan, JCIT सुनवाई की तारीख/Date of Hearing : 01/01/2025 उदघोषणा की तारीख/Date of Pronounceme