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ITAT Chandigarh Bench

6,746 judgments

VIPLESH MONGA,GURUHARSAHAI vs DCIT CENTRAL CIRCLE-1, LUDHIANA

ITA 632/CHANDI/2023[2019-20]Status: Disposed20/1/2025AY 2019-20

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

KRISHNA CONSCIOUSNESS & WELFARE TRUST,LUDHIANA vs ITO, WARD-6(1), LUDHIANA

ITA 330/CHANDI/2023[2019-20]Status: Disposed20/1/2025AY 2019-20

SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं . / ITA No. 330/CHD/2023 निर्धारण वर्ष / Assessment Year: 2019-20 Krishna Consciousness & Welfare Trust, B-34/2622, New Tagore Nagar, Haibowal Kalan, Ludhiana, Punjab, India- 141001 स्थायी लेखा सं./PAN NO:AADTK2239E अपीलार्थी/Appellant बनाम The ITO Ward -6(1) Ludhiana प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : राजस्व की ओर से / Revenue by : None Shri Vivek Vardhan, Addl.CIT सुनवाई की तारीख /Date of Hearing : 01/01/2025 उदघोषणा की तारीख/

M/S BAJRANG FURNITURE,KAITHAL vs ACIT, CIRCLE, KURUKSHETRA

ITA 273/CHANDI/2023[2016-17]Status: Disposed20/1/2025AY 2016-17

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. SHIROM LAMBA,CHANDIGARH vs ITO, WARD- 2(3), CHANDIGARH

ITA 702/CHANDI/2022[2014-15]Status: Disposed20/1/2025AY 2014-15

RAMAN PILLAI SIVASANKARA PILLAI,BALTANA vs DCIT, INTERNATIONAL TAXATION, CIRCLE, CHANDIGARH

ITA 770/CHANDI/2019[2009-10]Status: Disposed20/1/2025AY 2009-10

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

BALDEV SINGH,FATEHABAD vs INCOME TAX OFFICER, WARDS 1, FATEHBAD

ITA 813/CHANDI/2024[2012-13]Status: Disposed17/1/2025AY 2012-13

SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 813/CHD/2024 निर्धारण वर्ष / Assessment Year: 2012-13 Baldev Singh, Vs. The ITO, M/s Baldev Singh Jarnail बनाम Ward-1, Singh, Anaj Mandi, Dharsul Kalan, Tehsil Tohana, Fatehabad Fatehabad स्थायी लेखा सं./PAN No: DAZSPS4216N अपीलार्थी/Appellant प्रत्यर्थी/Respondent (Physical Hearing) निर्धारिती की ओर से/Assessee by : Sh. Nikhil Goyal, Advocate, Shri Ashok Goyal, Advocate राजस्व की ओर से / Reven

SURESH KUMAR YOGINDER KUMAR, TIMBER MARKET 2692-1-2 ,AMBALA CANTT vs NFAC DELHI JURISDITIONAL OFFICER ITO WARD 4 AMBALA, AMBALA

ITA 570/CHANDI/2024[2018-2019]Status: Disposed17/1/2025AY 2018-2019

MAHESH OBEROI PROP. MAHESH HANDLOON 3212-B, SUJAN SINGH ST. FATEH GANJ, BENJAMIN ROAD, LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER WARD 2(1), AAYKAR BHAWAN, RISHI NAGAR, LUDHIANA, PUNJAB

ITA 375/CHANDI/2024[2017-2018]Status: Disposed17/1/2025AY 2017-2018

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SH. MOHIT MITTAL PROP. MITTAL ENTERPRISES,LUDHIANA, PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 1 LUDHIANA, LUDHIANA, PUNJAB

ITA 198/CHANDI/2024[2020-2021]Status: Disposed17/1/2025AY 2020-2021

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

S. P. SINGLA CONSTRUCTIONS PRIVATE LIMITED ,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 145/CHANDI/2024[2018-19]Status: Disposed17/1/2025AY 2018-19

SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)

S. P. SINGLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 144/CHANDI/2024[2017-18]Status: Disposed17/1/2025AY 2017-18

SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)

S. P. SINGLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 143/CHANDI/2024[2016-17]Status: Disposed17/1/2025AY 2016-17

SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)

S. P. SINGLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 142/CHANDI/2024[2015-16]Status: Disposed17/1/2025AY 2015-16

SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)

S. P. SINGLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 141/CHANDI/2024[2014-15]Status: Disposed17/1/2025AY 2014-15

SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)

S. P. SINGLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 140/CHANDI/2024[2013-14]Status: Disposed17/1/2025AY 2013-14

SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-I, LUDHIANA, LUDHIANA vs TIRUPATI BALAJI EXIM PRIVATE LIMITED, LUDHIANA

ITA 618/CHANDI/2023[2017-18]Status: Disposed17/1/2025AY 2017-18

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MANMOHAN SINGH BAJWA,CHANDIGARH vs ITO, , WARD 6(1), CHANDIGARH

ITA 13/CHANDI/2023[2017-18]Status: Disposed17/1/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SUPER LIFESTYLE DIAMONDS PVT.LTD,MOHALI vs PR.CIT-1, CHANDIGARH

ITA 181/CHANDI/2021[2015-16]Status: Disposed17/1/2025AY 2015-16

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

PUNEET WASAN,LUDHIANA, PUNJAB, INDIA vs INCOME TAX OFFICER , AAYAKAR BHAWAN, RISHI NAGAR, LUDHIANA

ITA 81/CHANDI/2024[2017-18]Status: Disposed16/1/2025AY 2017-18

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

GURDIT SINGH,PATIALA vs ITO, W-4, PATIALA

ITA 1427/CHANDI/2019[2009-10]Status: Disposed16/1/2025AY 2009-10

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1427/CHD/2019 निर्धारण वर्ष / Assessment Year : 2009-10 Gurdit Singh, C/o CA Ajay Kumar Jain SCO 80-81, 4th Floor, Sector 17-C, Chandigarh बनाम The ITO, Ward-4, Patiala स्थायी लेखा सं./PAN NO: EAZPS7248H अपीलार्थी/Appellant प्रत्यर्थी/Respondent ( Hybrid Mode ) निर्धारिती की ओर से/Assessee by : Shri Ajay Jain, CA (Virtual) राजस्व की ओर से/ Revenue by : Shri Vivek Vardhan, Addl. CIT, Sr.DR सुनवा