ITAT Chandigarh Bench

SHRI KRISHAN CHAND,PANCHKULA vs ITO,WARD-2, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1128/CHD/2019 निर्धारण वर्ष / Assessment Year : 2010-11 Krishan Chand, House No. 32, Harijan Mohalla Raipur Rani, Distt. Panchkula बनाम The ITO, Ward-2, Panchkula स्थायी लेखा सं./PAN NO: AWYPC5138K अपीलार्थी/Appellant प्रत्यर्थी/Respondent ( Hybrid Mode ) निर्धारिती की ओर से/Assessee by : Shri Ajay Jain, CA (Virtual) राजस्व की ओर से/ Revenue by : Shri Vivek Vardhan, Addl. CIT, Sr.DR सुनवाई की त

MEHAR SINGH THROUGH L/H JASWANT SINGH THROUGH L/H KULVINDER SINGH,YAMUNANAGAR vs INCOME TAX OFFICER, WARD -2 , PANCHKULA

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

JATINDER NATH,LUDHIANA vs INCOME TAX OFFICER, WARD-6(4), LUDHIANA, LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

JATINDER NATH,LUDHIANA vs INCOME TAX OFFICER, WARD-6(4), LUDHIANA, RISHI NAGAR, LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

K.C.SOCIAL WELFARE TRUST (REGD.),NAWANSHAHR vs DCIT (EXEMPTIONS), CIRCLE-1, CHANDIGARH

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRLCE-2, LUDHIANA vs RAWALPINDI CO-OP CINEMA SOCIETY LTD, LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

LINKAN KUMAR,FATEHABAD vs INCOME TAX OFFICER, WARD-1, FATEHABAD, INCOME TAX OFFICE, FATEHABAD

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 264/CHD/2024 निर्धारण वर्ष / Assessment Year : 2016-17 Linkan Kumar, 347,VPO Bhirdana, Fatehabad, Haryana 125050 बनाम The ITO, Ward-1, Fatehabad स्थायी लेखा सं./PAN NO: BZVPK6386E अपीलार्थी/Appellant प्रत्यर्थी/Respondent (Physical Hearing) निर्धारिती की ओर से/Assessee by : None (Withdrawal application) राजस्व की ओर से/ Revenue by : Shri Vivek Vardhan, Addl. CIT, Sr.DR सुनवाई की तारीख/Date of H

RAWALPINDI CO-OP CINEMA SOCIETY LIMITED SOCIETY CINEMA LUDHIANA, PUNJAB,LUDHIANA, PUNAB vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA, PUNJAB

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MEGHA AGGARWAL,PANCHKULA vs INCOME TAX OFFICER, WARD 1, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MEGHA AGGARWAL,PANCHKULA vs INCOME TAX OFFICER, WARD 1, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

VEENA DHULL,JAIPUR vs INCOME TAX OFFICER, WARD 5, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, EXEMPTION, CHANDIGARH, CHANDIGARH vs K.C. SOCIAL WELFARE TRUST, K.C. TOWER

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DCIT, CIRCLE, PATIALA, PATIALA vs THE FATEHGARH SAHIB CENTRAL CO-OP. BANK LTD., H. O. SIRHIND

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

RANGOLI PORTFOLIO PRIVATE LIMITED,PANCHKULA vs DCIT,CIRCLE, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

RANGOLI PORTFOLIO PRIVATE LIMITED,PANCHKULA vs DCIT, CIRCLE, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MOHINDER SINGH PUNJ,PANCHKULA vs ITO WARD-2, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MOHINDER SINGH PUNJ,PINJORE vs ITO, WARD-2, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, LUDHIANA, LUDHIANA vs SANJEEV KUMAR MITTAL, SRI GANGA NAGAR

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA vs SANJEEV KUMAR MITTAL, SRI GANGA NAGAR

SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)

SH. SATNAM SINGH,MOHALI vs ITO, WARD 6(4), MOHALI

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)