ITAT Chandigarh Bench

SH. SATNAM SINGH,MOHALI vs ITO, WARD 6(1), MOHALI

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SHRI KRISHAN KUMAR JALAN,BANGALORE vs ITO, W-1, SIRSA

SATBIR SINGH S/O SH. SHER SINGH,KURUKSHETRA vs INCOME TAX OFFICER, WARD NO. 3,, KURUKSHETRA

SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 985/CHD/2024 निर्धारण वर्ष / Assessment Year : 2012-13 Satbir Singh S/o Shri Sher Singh House No. 727, Sector-30, Urban Estate Kurukshetra बनाम The ITO Ward No. 3 Kurukshetra स्थायी लेखा सं./PAN NO:BDVPS2275L अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by: Shri Satbir Singh (Assessee) राजस्व की ओर से/ Revenue by: Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Date of Hearing : 08/01/2025 उदघोषणा की तारीख/Date of Prono

RANBIR SINGH ,SANGRUR vs INCOME TAX OFFICER, WARD, SUNAM , SUNAM

SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 981/CHD/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Ranbir Singh The ITO Rishav Kapoor, Advocate बनाम Ward, Sunam II, Yadvindra Colony, The Mall- Punjab-147001 स्थायी लेखा सं./PAN NO: FVVPS9438H अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by: Shri Tejmohan Singh, Advocate on राजस्व की ओर से/ Revenue by : behalf of Shri Rishabh Kapoor, Advocate Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Date of Hearing : 08/01/2

SHELLY BANSAL,MOHALI vs INCOME TAX OFFICER, , MOHALI

SHRI. VIKRAM SINGH YADAV (Accountant Member)

THE TARKWARI CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD.,,HAMIRPUR vs INCOME TAX OFFICER, HAMIRPUR

SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 952/Chd/2024 निर्धारण वर्ष / Assessment Year : 2018-19 The Tarkwari Co-Operative Agriculture Service Society Ltd. Vill: Tarkwari, P.O. Tarkwari, Tehsil: Bhoranj, Dist: Hamirpur, Himachal Pradesh-177001 बनाम The ITO Ward, Hamirpur स्थायी लेखा सं./PAN NO: AABAT1500E प्रत्यर्थी/Respondent अपीलार्थी/Appellant निर्धारिती की ओर से/Assessee by : राजस्व की ओर से / Revenue by : Shri Ajay Patyal, Advocate Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Da

SUNITA BAGAI,PANCHKULA vs INCOME TAX OFFICER, WARD-4, PANCHKULA

SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 947/CHD/2024 निर्धारण वर्ष / Assessment Year : 2012-13 Sunita Bagai बनाम The ITO H.No. 87, Sector 7 Ward-4 Panchkula, Haryana Panchkula स्थायी लेखा सं./PAN NO: ACCPB1319H अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Aman Parti, Advocate राजस्व की ओर से/ Revenue by : Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Date of Hearing : 06/01/2025 उदघोषणा की तारीख/Date of Pronouncement : 13/01/2025 आदेश/Order PER VI

ANISH GARG,PATIALA vs ITO WARD-4, PATIALA

AN AMERICAN TRAVEL AND TOURS PVT. LTD.,CHANDIGARH vs INCOME TAX OFFICER, WARD-1(3), CHANDIGARH

SHRI. VIKRAM SINGH YADAV (Accountant Member)

FARID EDUCATIONAL SOCIAL WELFARE AND CHARITABLE SOCIETY,NEW SHASTRI NAGAR vs DEPUTY DIRECTOR OF INCOME TAX, CPC, BENGALURU

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SOLAN FILLING STATION,SOLAN vs ITO, WARD -1, SHIMLA

SHRI. VIKRAM SINGH YADAV (Accountant Member)

SOLAN FILLING STATION,SOLAN vs ITO, WARD -1, SHIMLA

SHRI. VIKRAM SINGH YADAV (Accountant Member)

ABHIMANYU SOIN,LUDHIANA vs INCOME TAX OFFICER, WARD-7(1), LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

KLER WINES,CHANDIGARH vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), CHANDIGARH, CHANDIGARH

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S KARAM CHAND SWEETS ,ZIRA vs DCIT, CC-2, LUDHIANA

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S INDO FARM EQUIPMENT LTD.,,CHANDIGARH vs ACIT,, CHANDIGARH

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

JARNAIL SINGH GILL,JAGRAON vs INCOME TAX OFFICER, WARD-1, JAGRAON

SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No.941/Chd/2024 निर्धारण वर्ष / Assessment Year : 2011-12 | Jarnail Singh Gill | Vill: Salempura, PO: Sidhwanbet, Tehsil Jagraon, Ludhiana | स्थायी लेखा सं./PAN NO: DLQPS0773N | अपीलार्थी/Appellant | the ITO | Ward-1, Jagraon | प्रत्यर्थी/Respondent | निर्धारिती की ओर से / Assessee by : Shri Ashwani Kumar, C.A | राजस्व की ओर से / Revenue by : Shri Vivek Vardhan, Addl. CIT | सुनवाई की तारीख/Date of Hearing : 06/01/2025 | उदघोषणा की तारीख/Date

VIKASH SABHARWAL HUF,LUDHIANA vs ITO, WARD 1(5), LUDHIANA

SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No.927/Chd/2024 निर्धारण वर्ष / Assessment Year: 2017-18 Vikas Sabharwal HUF 34, Pushp Vihar, Ferozepur Road, Opp- Shiv Mandir, Canal Road, Ludhiana- PB-141002 स्थायी लेखा सं. / PAN NO: AAFHV6640E अपीलार्थी/Appellant बनाम The ITO Ward 1(5), Ludhiana Punjab निर्धारिती की ओर से/Assessee by : Ms. Shruti Khandelwal, Advocate for Shri Parikshit Aggarwal, C.A राजस्व की ओर से / Revenue by : Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Date of Hearing :

D M EDUCATIONAL & CHARITABLE SOCIETY,BARNALA vs INCOME TAX OFFICER, WARD-1, BARNALA

SHRI. VIKRAM SINGH YADAV (Accountant Member)

D M EDUCATIONAL & CHARITABLE SOCIETY,BARNALA vs INCOME TAX OFFICER, WARD-1, BARNALA

SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 854 & 855/CHD/2024 निर्धारण वर्ष / Assessment Year: 2018-19 & 2021-22 D.M. Educational & Charitable Society VPO Raisar Patiala, Barnala, Punjab- 148101 स्थायी लेखा सं./PAN NO:AAAAD9463D अपीलार्थी/Appellant बनाम The ITO Ward-1, Barnala प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by: Shri Jatinder Sharma, C.A राजस्व की ओर से/ Revenue by: Shri Vivek Vardhan, Addl.CIT सुनवाई की तारीख /Date of Hearing : 07/01/2025 उदघोषणा की तारीख/Date