ITAT Chandigarh Bench
6,746 judgments
ANGREJ SINGH S/O SH. AJMER SINGH,TEHSIL MORINDA, DISTRICT ROPAR vs INCOME TAX OFFICER,WARD 2(2), ROPAR
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KHOSLA MACHINES PVT. LTD. ,CHANDIGARH vs DCIT, CIRCLE 1 (1), CHANDIGARH, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member)
KHOSLA MACHINES PVT. LTD.,CHANDIGARH vs INCOME TAX OFFICER, WARD 1(4), CHANDIGARH, CHANDIGARH
BEFORE: SHRI. VIKRAM SINGH YADAV (Accountant Member)
HEMANT BEHL,SOLAN vs INCOME TAX OFFICER, INCOME TAX OFFICER
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 691/CHD/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Hemant Behl Prem Lodge, Dharampur, Solan, Himachal Pradesh- 173205 बनाम The ITO Solan स्थायी लेखा सं./PAN NO:CDRPB4205Q अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Ms. Komal Thakur, Advocate राजस्व की ओर से/ Revenue by : Shri Vivek Vardhan, Addl.CIT सुनवाई की तारीख/Date of Hearing : 07/01/2025 उदघोषणा की तारीख/Date of Pronouncement : 09/01/2025 आदेश/Ord
HIM TEKNOFORGE LTD.,BADDI vs INCOME TAX OFFICER, , PARWANOO
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 06/CHD/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Him Teknoforge Ltd. बनाम The ITO Billanwali, Baddi, Solan Parwanoo (H.P) Himachal Pradesh-173205 स्थायी लेखा सं./PAN NO:AAACG8584G अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Vineet Krishan, Advocate राजस्व की ओर से/ Revenue by : Shri Vivek Vardhan, Addl. CIT सुनवाई की तारीख/Date of Hearing : 07/01/2025 उदघोषणा की तारीख/Date of Pronouncement : 09/01
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA vs SUNIL KUMAR SOOD, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
HARSIMRAN KAUR AULAKH,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं . / ITA No.479/Chd/2024 निर्धारण वर्ष / Assessment Year : 2010-11 Harsimran Kaur Aulakh House No. 214, First Floor, Sector- 44A, Chandigarh स्थायी लेखा सं./ PAN NO: AOGPA1578P अपीलार्थी/Appellant निर्धारिती की ओर से/Assessee by : राजस्व की ओर से / Revenue by : सुनवाई की तारीख /Date of Hearing : उदघोषणा की तारीख/Date of Pronouncement : 09/01/2025 बनाम The ITO Ward -5(2) Chandigarh प्रत्यर्थी / Respondent Shri Yogesh Monga, C.A Shri Vivek Vardhan, Add
M/S PARWAAZ FOUNDATION,CHANDIGARH vs CIT (EXEMPTION), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DAVINDER JEET SINGH,SIRHIND vs INCOME TAX OFFICER WARD-1-GOBINDGARH, SIRHIND
SHRI. VIKRAM SINGH YADAV, AM Davinder Jeet Singh, S/o Amrik Singh Vill Gurdhanpur P.O. Tarkheri Tehsil: Amloh Distt: Fatehgarh Sahib, Punjab-147203 आयकर अपील सं. / ITA No.204/Chd/2024 निर्धारण वर्ष / Assessment Year : 2012-13 बनाम The ITO Ward-1, Gobindgarh Sirhind स्थायी लेखा सं./PAN NO: AEEPS6831B अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से / Revenue by : Shri Vivek Vardhan, JCIT सुनवाई की तारीख/Date of Hearing : 01/01/2025 उदघोषणा की त
HARJIT SINGH,LUDHIANA vs INCOME TAX OFFICER WARD 6(1), MOHALI, PUNJAB
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं . / ITA No.128/Chd/2024 निर्धारण वर्ष / Assessment Year : 2012-13 Harjit Singh C/o M/s VV Bhalla & Company, E-64, Rishi Nagar, Ludhiana- 141001 स्थायी लेखा सं./PAN NO: BLAPS8802E अपीलार्थी/Appellant बनाम The ITO Ward 6(1), Mohali प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by : Shri Pankaj Bhalla, C.A राजस्व की ओर से / Revenue by : Shri Vivek Vardhan, JCIT सुनवाई की तारीख/Date of Hearing : 01/01/2025 उदघोषणा की तारीख/Date of Pronouncement :
LAKSHMI LADIES CLUB REGD,LUDHIANA vs INCOME TAX OFFICER WARD-6(4), LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs MEENA SINGLA, FOCAL POINT, KHANNA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
HARYANA STATE WAREHOUSING CORPORATION,PANCHKULA vs ASSISSTANT COMMISSIONER OF INCOME TAX PANCHKULA CIRCLE, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
AMARJEET SINGH HOUSE NO. 94, BILLANWALI LABANA SOLAN, HIMACHAL PRADESH,HIMACHAL PRADESH vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 C.R BUILDING HIMALAYA MARG, SECTOR 17-E, CHANDIGARH , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SH. GURMAL SINGH H NO R-18 NEW GRAIN MARKET NEAR JAIN HOSPITAL, JALANDHAR BYEPASS ROAD, LUDHIANA,PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3 LUDHIANA, PUNJAB
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SH. AVINASH SINGLA,LUDHIANA vs DCIT, CENTRAL CIRCLE -1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S SPAN MOTELS PVT. LTD.,KULLU vs CHIEF COMMISSIONER OF INCOME TAX (OSD), SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
DAVINDER SINGH,MOHALI vs INCOME TAX OFFICER, WARD-6(4), MOHALI, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RANI GARG,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), DR KRINWANT SAHAY (Accountant Member)
M/S SURYA WORLD EDUCATIONAL RESEARCH AND CHARITABLE INSTITUTE,RAJPURA vs DCIT , CC-I, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)