ITAT Chandigarh Bench
6,746 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs AVINASH SINGLA, KHANNA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs AVINASH SINGLA, KHANNA
GURMUKH SINGH SANDHU,VPO MANUKE vs INCOME TAX OFFICER (OSD)-2, JAGRAON
SHRI SANJAY GARG (Judicial Member)
GURVINDER KAUR,AMBALA vs INCOME TAX OFFICER, AMBALA
SHRI SANJAY GARG (Judicial Member)
GURBACHAN SINGH ,LUDHIANA vs AO, LUDHIANA
SHRI SANJAY GARG (Judicial Member)
MANIKARAN ORCHARDS,CHANDIGARH vs INCOME TAX OFFICER WARD, KULLU, KULLU
SHRI SANJAY GARG (Judicial Member)
S.P. SINGLA CONSTRUCTION PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ITO, W-6(4), MOHALI vs SHRI SANT SINGH, MOHALI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S PUNEET FASHION PVT. LTD.,LUDHIANA vs ACIT, CC-II, LUDHIANA
SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)
M/S PUNEET FASHION PVT. LTD.,LUDHIANA vs ACIT, CC-II, LUDHIANA
SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)
M/S PUNEET FASHION PVT. LTD.,LUDHIANA vs ACIT, CC-II, LUDHIANA
SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)
M/S PUNEET FASHION PVT. LTD.,LUDHIANA vs ACIT, CC-II, LUDHIANA
SHRI MAHAVIR SINGH (Vice President), DR KRINWANT SAHAY (Accountant Member)
OM PARKASH,LUDHIANA vs ITO, W-3, KHANNA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S MODAGE HOUSING DEVELOPMENT,MOHALI vs INCOME TAX OFFICER, MOHALI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 , LUDHIANA vs RADIANT DIGITEK NETWORK LIMITED , KOTA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MANINDER SINGH,KALA AMB ROAD, NARAINGARH vs INCOME TAX OFFICER WARD-5, INCOME TAX OFFICER, AMBALA CANTT
SHRI. VIKRAM SINGH YADAV (Accountant Member)
DHARAM NATH S/O SH. KARAM CHAND,YAMUNANAGAR vs ITO, WARD-1, YAMUNANAGAR
SHRI. VIKRAM SINGH YADAV (Accountant Member)
RAJINDER KUMAR,CHANDIGARH vs SURJEET KUAR, ITO WARD 1(2), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member)
PLG DIAGNOSTICS PRIVATE LIMITED,RAJPURA vs ACIT MANDI GOBINDGARHJ, SIRHIND
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ANJU BALA L/H OM PARKASH,PINJORE vs ITO- WARD-3, PANCHKULA
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)