ITAT Chandigarh Bench
6,746 judgments
AJMER SINGH,ROPAR vs INCOME TAX OFFICER, WARD-2(2), ROPAR
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SH. TARUN MATHUR,CHANDIGARH vs PCIT, CHANDIGARH-1, CHANDIGARH
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SH. RAJINDER PRASHAD KAPUR ,MANDI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, MANDI
the Tribunal against the order dated 22.01.2019 of ld. Commissioner of Income Tax (Appeals)-2 Amritsar Camp at Palampur [ herein referred to as ‘CIT(A)’].
SHRI SUBHASH SHARMA,CHANDIGARH vs ITO, W-2(3), CHANDIGARH
SHRI. VIKRAM SINGH YADAV, AM & & &, SHRI. PARESH M. JOSHI (Judicial Member)
SMT. SUNILA GARG,CHANDIGARH vs INCOME TAX OFFICER, WARD-1, AMBALA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
BALAK RAM,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-1, YAMUNA NAGAR , YAMUNA NAGAR
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DINESH SINGLA,PANCHKULA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE, PANCHKULA, PANCHKULA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DINESH SINGLA,PANCHKULA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE, PANCHKULA, PANCHKULA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
PAWAN KUMAR SOOD,VILLAGE NOGLI TEHSIL RAMPUR vs ASSESSING OFFICER, RAMPURBSHR
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA vs MALBROS INTERNATIONAL PVT LTD, FARIDKOT
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
THE MOHLIA KATOLA GRAM SEWA SAHKARI SABHA LIMITED,NAHAN vs INCOME TAX OFFICER, NAHAN
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
BAHADUR SINGH,ZIRAKPUR PUNJAB vs COMMISSIONER OF INCOME TAX (APPEALS), INCOME TAX DEPARTMENT DELHI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DABWALI TRANSPORT COMPANY LIMITED,MOHALI vs ASSISTANT COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
BALAK RAM,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD 1,, YAMUNA NAGAR
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY,PATIALA vs DCIT, EXEMPTIONS CIRCLE 1, CHANDIGARH
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SMT. BIMLA PUNIA ,JAGADHRI vs THE ITO, WARD -1, YAMUNANAGAR
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
MANAGING COMMITTE SHRI ATMANAND JAIN KANYA UCCH VIDYALAYA,AMBALA CITY vs ITO EXEMPTIONS WARD AMBALA, ITO EXEMPTIONS WARD AMBALA
SHRI. VIKRAM SINGH YADAV (Accountant Member)
JOGINDER SINGH ARORA,TARN TARAN vs INCOME TAX OFFICER, CIRCLE-1, INTERNATIONAL TAX, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member)
VIPAN KUMAR 237-10, NEW KUNDAN PURI CIVIL LINES, LUDHIANA,PUNJAB vs PRIYANKA PATEL THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1 LUDHIANA, PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member)
VIPAN KUMAR 237-10, NEW KUNDAN PURI CIVIL LINES, LUDHIANA,PUNJAB vs VIKAS KUMAR KHICHAR THE DEPUTY COMMISSIONER OF NCOME TAX CENTRAL CIRCLE-1, LUDHIANA, PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member)
