ITAT Chandigarh Bench
6,746 judgments
VANSH KAPOOR,JAGADHARI vs ITO, YAMUNA NAGAR
SHRI. VIKRAM SINGH YADAV (Accountant Member)
GURCHARAN SINGH,KURUKSHETRA vs ITO, WARD-1, KURUKSHETRA
SHRI. VIKRAM SINGH YADAV (Accountant Member)
MRS. ANJU GUPTA,JAGADHRI vs I.T.O. WARD -1, YAMUNA NAGAR
SHRI. VIKRAM SINGH YADAV (Accountant Member)
AMRIK SINGH SO UJJAGAR SINGH VILL KOOLHI KHURA, PO LEHAL NR PUNJAB MATA NAGAR LUDHIANA,LUDHIANA, PUNJAB vs INCOME TAX OFFICER WARD-1(2), LUDHIANA JURISDICTION OFFICER WARD 3(1), LUDHIANA, LUDHIANA, PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
HARVINDER SINGH ,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(1), CHANDIGARH , CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SUNITA RANI 40 MS TEJ RAM HARISH KUMAR ADD. MANDI SIRSA ,HARYANA vs THE DEPUTY DIRECTOR OF INCOME TAX CPC BANGALURU JOA INCOME TAX OFFICER WARD-1 SIRSA, HARYANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
INCOME TAX OFFICER, PARWANOO vs DEEPAK KUMAR, NAHAN
SHRI. VIKRAM SINGH YADAV, AM & & &, SHRI. PARESH M. JOSHI (Judicial Member)
KASTURI LAL,LUDHIANA vs INCOME TAX OFFICER, WARD-3, KHANNA, KHANNA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
JINDAL PADDING PRIVATE LIMITED,VILLAGE MANNPURA, TEHSIL NALAG vs INCOME TAX OFFICER PARWANO, PARWANO
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
MITHU RAM,DIRBA vs INCOME TAX OFFICER, SUNAM
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SATWINDER KAUR,SANGRUR vs ITO, WARD, SANGRUR
SHRI. VIKRAM SINGH YADAV (Accountant Member)
M/S PSTCL CSR TRUST,PATIALA vs CIT(E), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
PUNJAB AGRICULTUAL UNIVERSITY,LUDHIANA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH
SHRI KRINWANT SAHAY (Accountant Member)
KANGRA VALLEY GARDEN HOTELS PRIVATE LIMITED,KANGRA vs INCOME TAX OFFICER, WARD DHARAMSHALA, HIMACHAL PRADESH, DHARAMSHALA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
KANGRA VALLEY GARDEN HOTELS PRIVATE LIMITED,KANGRA vs INCOME TAX OFFICER, WARD DHARAMSHALA, HIMACHAL PRADESH, DHARAMSHALA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
KANGRA VALLEY GARDEN HOTELS PRIVATE LIMITED,KANGRA vs INCOME TAX OFFICER, WARD DHARAMSHALA, HIMACHAL PRADESH, DHARAMSHALA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
ADITI GUPTA,LUDHIANA vs DDIT, CPC, BENGALURU
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
PUNJAB AGRICULTURAL UNIVERSITY,LUDHIANA vs CIT (EXEMPTION), CHANDIGARH
SHRI KRINWANT SAHAY (Accountant Member)
MS EKOM EXIM PRIVATE LIMITED, SCO-11, SECTOR-4D, BATTAN LAL ROAD, GT ROAD, MANDI GOBINDGARH,FATEHGARH SAHIB vs THE JURISDICTIONAL OFFICER ACIT,DCIT CENTRE CIRCLE PATIALA, PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
JAGJIT SINGH ,PATIALA vs INCOME TAX OFFICER, WARD-2, PATIALA , PATIALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)