ITAT Chandigarh Bench

6,746 judgments

HARDEV KAUR,DELHI vs ITO WARD -2 YANUNA NAGAR, YAMUNA NAGAR

ITA 757/CHANDI/2023[2017-18]Status: Disposed18/12/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ATAM PARKASH,PATIALA vs CIT(APPEALS), PATIALA, PATIALA

ITA 412/CHANDI/2023[2011-12]Status: Disposed18/12/2024AY 2011-12

SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SMT. ARUNJEET KAUR,CHANDIGARH vs ITO-WARD-4(5), CHANDIGARH

ITA 280/CHANDI/2021[2012-13]Status: Disposed18/12/2024AY 2012-13

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

JANHIT SAMITI (REGD.),PATIALA vs CIT(EXEMPTIONS), CHANDIGARH

ITA 64/CHANDI/2024[2023-2024]Status: Disposed17/12/2024AY 2023-2024

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DHARAM FOUNDATION EDUCATIONAL TRUST,FATEHGARH SAHIB vs INCOME TAX OFFICER,, SIRHIND

ITA 566/CHANDI/2024[2017-18]Status: Disposed17/12/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHAINA vs HOMELAND CITY PROJECT LTD, NEW DELHI

ITA 559/CHANDI/2024[2020-21]Status: Disposed17/12/2024AY 2020-21

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

PARWINDER KAUR,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD-1, GOBINDGARH

ITA 542/CHANDI/2024[2017-18]Status: Disposed17/12/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ETHIX HEALTHCARE,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE , PARWANOO

ITA 501/CHANDI/2024[2012-13]Status: Disposed17/12/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ACIT -CENTRAL CIRCLE-1,, LUDHIANA vs M/S OSWAL TRENDS PVT. LTD., LUDHIANA

ITA 29/CHANDI/2022[2012-13]Status: Disposed17/12/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT -CENTRAL CIRCLE-1,, LUDHIANA vs M/S OSWAL TRENDS PVT. LTD., LUDHIANA

ITA 28/CHANDI/2022[2011-12]Status: Disposed17/12/2024AY 2011-12

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, CENTRAL CIRCLE -1,, LUDHIANA vs M/S OSWAL APPARELS PVT. LTD., LUDHIANA

ITA 27/CHANDI/2022[2012-13]Status: Disposed17/12/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, CENTRAL CIRCLE -1,, LUDHIANA vs M/S OSWAL APPARELS PVT. LTD., LUDHIANA

ITA 26/CHANDI/2022[2011-12]Status: Disposed17/12/2024AY 2011-12

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S OSWAL APPARELS PVT. LTD.,LUDHIANA vs DCIT, C.C.- 1, LUDHIANA

ITA 432/CHANDI/2021[2012-13]Status: Disposed17/12/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S OSWAL TREND (P) LTD.,LUDHIANA vs DCIT, C. C.-1, LUDHIANA

ITA 429/CHANDI/2021[2012-13]Status: Disposed17/12/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

RAHUL BERRY,LUDHIANA vs ACIT, LUDHIANA

ITA 451/CHANDI/2016[2008-09]Status: Disposed17/12/2024AY 2008-09

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

THE THANESAR CO-OP MARKETING CUM PROCESSING SOCIETY LIMITED,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA, HARYANA, KURUKSHETRA, HARYANA.

ITA 640/CHANDI/2024[2021-22]Status: Disposed16/12/2024AY 2021-22

SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SUKHDEV SINGH,KURUKSHETRA vs ITO, WARD -1, KURUKSHETRA

ITA 402/CHANDI/2024[2012-13]Status: Disposed16/12/2024AY 2012-13

SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

INCOME TAX OFFICER, TDS W-2, CHANDIGARH vs H.P. SINGH AND OTHERS, MOHALI

ITA 301/CHANDI/2024[2013-14]Status: Fixed16/12/2024AY 2013-14

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

A.B. SUGARS LIMITED,PUNJAB vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH

ITA 300/CHANDI/2024[2017-2018]Status: Disposed16/12/2024AY 2017-2018

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

A.B. SUGARS LIMITED,PUNJAB vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, CHANDIGARH, CHANDIGARH

ITA 299/CHANDI/2024[2018-2019]Status: Disposed16/12/2024AY 2018-2019

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)