ITAT Chandigarh Bench
6,746 judgments
GIAN SINGH,ISMAILABAD,KURUKSHETRA,HARYANA vs INCOME TAX OFFICER, KURUKSHETRA , HARYANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
VED PARKASH,LUDHIANA vs ACIT, CC-II, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI, JM आयकर अपील सं. / ITA NO. 163 /Chd/2021 निर्धारण वर्ष / Assessment Year : 2012-13 Ved Parkash, #2555, Dugri Phase-1 Distt: Ludhiana बनाम The DCIT Central Circle-II Ludhiana स्थायी लेखा सं./PAN NO: AIAPP7775R अपीलार्थी/Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by : Shri Deepak Aggarwal, Advocate राजस्व की ओर से / Revenue by : Shri Shakti Singh, JCIT, Sr. DR सुनवाई की तारीख/ Date of Hearing : 21/01/2025
SURINDER SINGH RYAIT,LUDHIANA vs DCIT, CC-II, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
MOHAN RICE MILLS,KURUKSHETRA vs INCOME TAX OFFICER, WARD-2,, KURUKSHETRA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
CH LEKH RAJ EDUCATIONAL AND CHARITABLE TRUST,YAMUNA NAGAR, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-2, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
CH LEKH RAJ EDUCATIONAL AND CHARITABLE TRUST,YAMUNA NAGAR, HARYANA. vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-2, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
INDUSTRIES ASSOCIATION OF CHANDIGARH,CHANDIGARH vs INCOME TAX OFFICER, WARD, CHANDIGARH , CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
CH LEKH RAJ EDUCATIONAL AND CHARITABLE TRUST,YAMUNA NAGAR, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-2, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RAKSHA RECLAMATIONS,LUDHIANA vs DCIT, CIRCLE 1, LUDHIANA (DDIT,CPC,BENGALURU), LUDHIANA-PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KAYSONS APPARELS,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SHREE SHAKTI AGRO INDUSTRIES,SIRSA vs DEPUTY COMMISSIONER OF INCOME TAX, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SHIVA SPECIALITY YARNS LTD.,LUDHIANA vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-I, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
MOHAMMAD MUSHTAQ,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
IDS INFOTECH LTD.,CHANDIGARH, INDIA vs ACIT, CIRCLE 5(1), CHANDIGARH, CHANDIGARH, INDIA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
HIMACHAL PRADESH COMPUTERIZATION OF POLICE SOCIETY,SHIMLA vs CIT (EXEMPTIONS), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SMT. JANAK VOHRA,YAMUNANAGAR vs PR.CIT, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
VED PARKASH,LUDHIANA vs ACIT, CC-II, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DEV BHOOMI DEVELOPMENT SOCIETY,SOLAN vs ITO, PARWANOO
HIMACHAL FASHION PRIVATE LIMITED,LUDHIANA vs INCOME TAX OFFICER, WARD-6(1), LUDHIANA
RAMESH ARORA HUF ,LUDHIANA vs ITO WARD 2(1), , LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)