ITAT Chandigarh Bench
6,746 judgments
SMT. SHAILJA PUNIA,JAGADHRI vs THE ITO, WARD -4, YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SSHRI KULDIP SINGH,CHANDIGARH vs PR.CIT-1, CHANDIGARH
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
THE AYALI KALAN CO-OP AGRICULTURE MULTI,LUDHIANA vs INCOME TAC OFFICER, LUDHIANA
SHRI RAJPAL YADAV (Vice President)
ANIL KUMAR PROP. MS KK AGRO INDUSTRIES LOHA BAZAR, AHMEDGARH ,PUNJAB vs JATIN ABBI THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DESH MITTER GAIND,PANCHKULA vs INCOME TAX OFFICER, WARD-1, PANCHKULA, PANCHKULA, HARYANA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY,KAPURTHALA vs DCIT (EXEMPTIONS), CIRCLE 1, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
M/S SHEETAL INDUSTRIES,KHANNA vs DCIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY,KAPURTHALA vs DCIT (EXEMPTIONS), CIRCLE 1, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY,KAPURTHALA vs DCIT (EXEMPTIONS), CIRCLE 1, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
HARINDER KAUR,PATIALA vs INCOME TAX OFFICER 6(3) , MOHALI
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
RAVI MEHRA, 1121, SECTOR 10, PANCHKULA 134109, HARYANA,HARYANA vs INCOME TAX OFFICER, WARD-3, PANCHKULA, HARYANA
SHRI. RAJPAL YADAV (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE KANGRA CENTRAL COOPERATIVE BANK LIMITED,DHARAMSHALA vs DEPUTY COMMISSIONER OF INCOME TAX, PALAMPUR
THE KANGRA CENTRAL COOPERATIVE BANK LIMITED,DHARAMSHALA vs DEPUTY COMMISSIONER OF INCOME TAX, PALAMPUR
SHRI. RAJPAL YADAV (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE BALLANA PRIMARY AGRICULTURE COOP. SOCIETY LIMITED,AMBALA vs ITO, WARD-5, AMBALA
SHRI RAJPAL YADAV (Vice President)
M/S BROOKS LABORATORIES LTD.,BADDI vs ACIT, CIRCLE, PANCHKULA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
JAGTAR SINGH,KALANWALI vs ITO, W-3, SIRSA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SH. TILAK RAJ,HOSHIARPUR vs DCIT,INTERNATIONAL TAXATION, CHANDIGARH
the Tribunal against the order of the Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 13.07.2021 passed for assessment year 2011-12. The assessee has taken 17 grounds of appeal, which are not in consonance with Rule 8 of ITAT Rules, 1963. They are descriptive and argumentative in nature.
THE MANOH COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD.,VILLAGE MANOH, DISTT HAMIRPUR vs ITO, WARD, HAMIRPUR
the Ld. CIT(A) who has sustained the said action of the CPC/JAO.
SURINDER KAUR,PATIALA vs THE INCOME TAX OFFICER, DELHI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
JAGDISH CHAND,KURUKSHETRA vs INCOME TAX OFFICER, WARD 1, KURUKSHETRA, HARYANA, KURUKSHETRA, HARYANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI, JM आयकर अपील सं. / ITA NO. 558/Chd/2024 निर्धारण वर्ष / Assessment Year : 2011-12 Jagdish Chand बनाम The ITO S/o Shri Babu Ram, H.No. 867/22, Partap Colony, Kurukshetra-136118, Haryana Ward-1 Kurukshetra स्थायी लेखा सं./PAN NO: AIOPC8757C अपीलार्थी/Appellant निर्धारिती की ओर से/Assessee by : राजस्व की ओर से / Revenue by : प्रत्यर्थी/Respondent Shri B.M. Monga, Advocate, Shri Rohit Kaura, Advocate Shri Vivek Vardhan, Addl.
