ITAT Chandigarh Bench
6,746 judgments
JASBIR KUMAR, LEGAL HEIR OF SH. KISHNA (DECEASED),YAMUNA NAGAR, HARYANA vs INCOME TAX OFFICER, WARD-1, YAMUNA NAGAR, HARYANA, YAMUNA NAGAR, HARYANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RAJESH KUMAR BANSAL TGHAROCH HOUSE, CLIFFEND ESTATE SHIMLA-171001,HIMACHAL PRADESH vs THE INCOME TAX OFFICER WARD-2, SHIMLA, HIMACHAL PRADESH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RAJESH KUMAR BANSAL THAROCH HOUSE, CLIFFEND ESTATE SHIMLA-171001,HIMACHAL PRADESH vs THE INCOME TAX OFFICER WARD -2 SHIMLA, HIMACHAL PRADESH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RAJESH KUMAR BANSAL THAROCH HOUSE, CLIFFEND ESTATE SHIMLA-171001,HIMACHAL PRADESH vs THE INCOME TAX OFFICER WARD-2 SHIMLA , HIMACHAL PRADESH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SH. PAWAN KUMAR,PANCHKULA vs ACIT, CIRCLE, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S GAZEBO CONSTRUCTIONS PRIVATE LIMITED,PATIALA vs ACIT, CENTRAL CIRCLE, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S SILVER OAKS TOWNSHIP LTD.,BATHINDA vs DCIT-CC-III, LUDHIANA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S SILVER OAKS TOWNSHIP LTD.,BATHINDA vs DCIT, CC-III, LUDHIANA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JASWANT SINGH ,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(2), CHANDIGARH , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MITHU RAM, PROP.GARG BEARING CO PATTRAN ROAD, DIRBHA,DIRBHA vs RAJBIR SINGH BILLING, ITO WARD SUNAM, SUNAM
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KASHISH GOYAL, CHANDIGARH,CHANDIGARH vs ACIT, CENTRAL CIRCLE-2, CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
LILU RAM,FATEHABAD vs ITO, WARD-1, FATEHABAD
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
THE AMBALA BOARD OF EDUCATION ,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ZORA SINGH ,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD - SIRHIND, SIRHIND
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
NIKHIL BECTOR,LUDHIANA vs DCIT, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SHRI MAHAVEER EDUCATION AND CHARITABLE TRUST,HARYANA vs INCOME TAX OFFICER, WARD 1, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PUNJAB NATIONAL BANK,DAL LAKE DHARAMSHALA CANTT vs JOINT COMMISSIONER OF INCOME TAX (OSD) TDS, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PUNJAB NATIONAL BANK,DAL LAKE DHARAMSHALA CANTT vs DY. COMMISISONER OF INCOME TAX (TDS), PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JARNAIL SINGH,BILASPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1,, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
JARNAIL SINGH,BILASPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
