ITAT Chandigarh Bench
6,746 judgments
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MOHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SMT. MEENAKSHI MITTAL,JAGRAON vs ITO,WARD-1, JAGRAON
DEV BHOOMI DEVELOPMENT SOCIETY,SOLAN vs ADDL. CIT, , SOLAN
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
PRIYANKA GUPTA,FIRST INDUSTRIAL AREA vs INCOME TAX OFFICER, AAYAKAR BHAWAN
SHRI RAJPAL YADAV (Vice President)
INCOME TAX OFFICER, WARD-2(1), CHANDIGARH, CHANDIGARH vs ATMA RAM JEWELLERS, CHANDIGARH
AKM RESORTS,MOHALI vs ACIT CIRCLE 5(1), CHANDIGARH
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
JATIN GARG,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CC-2,, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THE THANESAR CO-OP MARKETING CUM PROCESSING SOCIETY LIMITED,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA, HARYANA, KURUKSHETRA, HARYANA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
THE JYOTI CO-OPERATIVE NON AGRICULTURAL THRIFT & CREDIT SOCIETY LTD.,SIRMOUR vs ITO, WARD, NAHAN
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं . / ITA No.160, 161 & 162/ Chd/2023 निर्धारण वर्ष / Assessment Year : 2017-18, 2012-13 & 2013-14 The Jyoti Co-operative Non Agricultural Thrift & Credit Society Ltd. Sirmour, Solan, HP-173025 स्थायी लेखा सं. / PAN NO: AAABT1453G अपीलार्थी/Appellant बनाम The ITO H.P Ward-Nahan, Sirmour प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Vishal Mohan, Sr. Advocate with Shri Parveen Sharma, Advocate राजस्व की ओर से / Revenue by : Dr. Ranjeet K
THE JYOTI CO-OPERATIVE NON AGRICULTURAL THRIFT & CREDIT SOCIETY LTD.,SIRMOUR vs ITO, WARD, NAHAN
SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE JYOTI CO-OPERATIVE NON AGRICULTURAL THRIFT & CREDIT SOCIETY LTD.,SIRMOUR vs ITO, WARD, NAHAN
VIDYA SAGAR NARINDER KUMAR ,PATIALA vs INCOME TAX OFFICER, WARD-1, PATIALA , PATIALA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
VISHAL AGGARWAL,MOHALI, PUNJAB vs ITO WARD 6(1), MOHALI, MOHALI
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI, JUDICIAL MEMBER आयकर अपील सं./ ITA No. 466/CHD/2023 निर्धारण वर्ष / Assessment Year: 2010-11 Vishal Aggarwal, Vs. The ITO, C/o Parikshit Aggarwal, CA, H.No. 3035, Sector 27-D, Chandigarh बनाम Ward 6(1), Mohali स्थायी लेखा सं./PAN No: ADYPA1937F अपीलार्थी/ ASSESSEE प्रत्यर्थी/ REPSONDENT ( Hybrid Hearing) निर्धारिती की ओर से/Assessee by : Ms. Shruti Khandelwal, Advocate राजस्व की ओर से / Revenue by : Shri Dharam Vir, Addl. CI
ASHUTOSH CHAUHAN ,SHIMLA vs INCOME TAX OFFICER , SHIMLA
VIJAY PARKASH,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S SHIVALIKVIEW STEEL TRADING PVT. LTD.,CHANDIGARH vs ACIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
NANDA FILLING STATION,SIRHIND vs ITO, WARD, SIRHIND
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SMT. SHAKUNTLA DEVI,CHANDIGARH vs ACIT, CHANDIGARH
RAJ RANI,CHANDIGARH vs ITO, WARD-6(4), MOHALI
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ITA No. 51/CHD/2024 निर्धारण वर्ष / Assessment Year: 2011-12 Raj Rani 1371, Sector 20B Chandigarh- 160020 बनाम The ITO Ward 6(4), Mohali स्थायी लेखा सं./PAN NO:AWUPR8063Q अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Ajit Sharma, C.A राजस्व की ओर से/ Revenue by: Dr. Ranjeet Kaur, Sr. DR सुनवाई की तारीख/Date of Hearing : 01/01/2025 उदघोषणा की तारीख/Date of Pronouncement : 05/02/2025 आदेश/Order PER VIKRAM SINGH YADA
JASBIR KUMAR, LEGAL HEIR OF SH. KISHNA (DECEASED),YAMUNA NAGAR, HARYANA vs INCOME TAX OFFICER, WARD-1, YAMUNA NAGAR, HARYANA, YAMUNA NAGAR, HARYANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
