ITAT Chandigarh Bench
6,746 judgments
SMT. TEENA GARG,CHANDIGARH vs PCIT, PANCHKULA
MALTI GARG,AMBALA, HARYANA vs INCOME TAX OFFICER, WARD-5, AMBALA, HARYANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DEV BHOOMI DEVELOPMENT SOCIETY,MANIMAJRA vs ITO, PARWANOO
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
RAM AVTAR GUPTA,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-I,, MANDI GOBINDGARH
the Ld. CIT(A) who has since sustained the said order on account of non-prosecution on behalf of the assessee.
M/S V.K. SOOD ENGINEERS & CONTRACTORS,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
JASVIR SINGH CHANDI,PATIALA PUNJAB vs ACIT CIRCLE PATIALA, PUNJAB, PATIALA PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SAHIBZADA TIMBER AND PLY PRIVATE LIMITED ,MOHALI vs DCIT, ACIT CENTRAL CIRCLE-2, CHANDIGARH, CHANDIGARH
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA No. 699/Chd/2024 निर्धारण वर्ष / Assessment Year : 2019-20 M/s Sahibzada Timber & Ply Private Limited B41-42, Phase-3, Indl. Aera, SAS Nagar Mohali, Punjab बनाम The DCIT Central Circle-2 Chandigarh स्थायी लेखा सं./PAN NO: AAQCS2239G अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Mohit Dhiman, C.A राजस्व की ओर से/ Revenue by : Dr. Ranjeet Kaur, Sr. DR Shri Dharam Vir, Addl. CIT, Sr.DR सुनवाई की तारीख/Date of He
INDERJIT SINGH BRAR,PATIALA vs INCOME TAX OFFICER, PATIALA
SHRI RAJPAL YADAV (Vice President)
AAROGYA JAN KALYAN SAMITI ,DISTT. MANDI, H.P. vs CIT EXEMPTIONS, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
AAROGYA JAN KALYAN SAMITI ,DISTT. MANDI, H.P. vs CIT EXEMPTIONS, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
JAI KUMAR,YAMUNA NAGAR, HARYANA vs INCOME TAX OFFICER, WARD 2, YAMUNANAGAR, YAMUNA NAGAR, HARYANA
SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं. / ITA No. 136/CHD/2024 निर्धारण वर्ष / Assessment Year : 2011-12 Jai Kumar Vill: Jai Rampur, Alipur PO Khadri Chhchhroli Yamuna Nagar 135001, Haryana बनाम The ITO Ward-2, Yamunanagar Haryana स्थायी लेखा सं./PAN NO: CPKPK5087E अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri B.M. Monga, Advocate Shri Rohit Kaura, Advocate राजस्व की ओर से/ Revenue by : Shri Vivek Vardhan, Addl. CIT सुनवाई की तारीख/Date of Hearing : 04/
SH. RANJEET SINGH,MOHALI vs THE ITO, WARD-6(3), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MOHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MOHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MOHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MOHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MPHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MPHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MPHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ITO, WARD-6(1), MOHALI vs QUARKCITY INDIA PVT. LTD., MPHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)