ITAT Chandigarh Bench
6,746 judgments
MAHAKALI DEVELOPERS AND RESORTS PRIVATE LIMITES,SCF , IST FLOOR vs PCIT PATIALA, AAYKAR BHAWAN PATIALA
GAURAV GOEL,CHANDIGARH vs ITO, WARD 4(3), CHANDIGARH
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
KAILASH BRICK TRADERS,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(2), ROPAR, PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-2, CHANDIGARH, CR BUILDING, CHANDIGARH vs HIMACHAL SHIKSHA VIKAS DHARMARTH SANSTHA, VILL. KHALTU, SUBATHU, HP
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), LUDHIANA vs M/S SHEETAL INDUSTRIES , KHANNA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DCIT, CC-1, LUDHIANA vs M/S PUNJAB WOOL TRADERS, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 960/CHD/2018 निर्धारण वर्ष / Assessment Year : 2013-14 The DCIT, Central Circle-1, Ludhiana Vs. M/s Punjab Wool Traders, 6515/14, Haibowal, Jassian Road, Ludhiana स्थायी लेखा सं./PAN NO: AANFP9513G अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की तारीख/Date of Hearing : 06.02.2025 उदघोषणा
DCIT, CC-1, LUDHIANA vs M/S GURDEV WOOL & FIBERS, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 956/CHD/2018 निर्धारण वर्ष / Assessment Year : 2013-14 The DCIT, M/s Gurdev Wool & Central Circle-1, बनाम Fibers, Ludhiana Vs.6515/14, Haibowal, Jassian Road, Ludhiana स्थायी लेखा सं./PAN NO: AALFG2972Q अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की तारीख/Date of Hearing : 06.02.2025 उद
DCIT, CC-1, LUDHIANA vs M/S KARAN SALES CORPORATION, LUDHIANA
M/S GENEX INDUSTRIES LTD.,LUDHIANA vs ACIT, CC-I, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 662/CHD/2018 निर्धारण वर्ष / Assessment Year : 2009-10 Genex Industries Limited, 228-G, Industrial Area A, Cheema Chowk, Ludhiana The ACIT, Central Circle-1, Vs. Ludhiana बनाम स्थायी लेखा सं./PAN NO: AAACB6770H अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की तारीख/Date of Hearing : 06.02
M/S ARK IMPORTS PVT. LTD.,LUDHIANA vs ACIT, CC-1, LUDHIANA
M/S ARK IMPORTS PVT. LTD.,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S ARK IMPORTS PVT. LTD.,LUDHIANA vs ACIT, CC-1, LUDHIANA
M/S ARK IMPORTS PVT. LTD.,LUDHIANA vs ACIT, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ISHAM SINGH,KURUKSHETRA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SANJAY SINGH,CHANDIGARH vs INCOME TAX OFFICER, WARD-6(4), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SOM DATT,SANOLI vs INCOME TAX OFFICER, UNA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SMT. TARA CHIB,KANGRA vs INCOME TAX OFFICER, KANGRA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
AMANPREET KAUR L/H OF LATE PAVITTAR KAUR WALIA,MOHALI vs INCOME TAX OFFICER, WARD 6(2), MOHALI
SHRI RAJPAL YADAV (Vice President)
NARENDER KUMAR, 251,13 CO GARG KIRYANA STORE, MAIN BAZAR RADAUR, YAMUNANAGAR,HARYANA vs INCOME TAX OFFICER, WARD-5, YAMUNANAGAR, HARYANA
SHRI RAJPAL YADAV (Vice President)
SEEMA SALWAHAN,AMBALA CANTT. vs INCOME TAX OFFICER, WARD-4, AMBALA CANTT
SHRI RAJPAL YADAV (Vice President)
