ITAT Chandigarh Bench
6,746 judgments
THE ANNDPURA JALBERA PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD.,AMBALA vs INCOME TAX OFFICER, WARD-5,, AMBALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ANJU KAUSHAL,PANCHKULA vs INCOME TAX OFFICER, WARD-1, PANCHKULA, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ANJU KAUSHAL ,PANCHKULA vs INCOME TAX OFFICER, WARD-1, PANCHKULA, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ANUBHAV AGGARWAL,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1288/CHD/2019 निर्धारण वर्ष / Assessment Year : 2014-15 Anubhav Aggarwal, #526-B, Aggar Nagar, Ludhiana 141001 Vs. The ACIT, बनाम | Central Circle-1, Ludhiana स्थायी लेखा सं./PAN NO: AAYPA9742K अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की तारीख/Date of Hearing : 06.02.2025 उदघोषणा की
ANUBHAV AGGARWAL,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1287/CHD/2019 निर्धारण वर्ष / Assessment Year : 2013-14 Anubhav Aggarwal, #526-B, Aggar Nagar, Ludhiana 141001 स्थायी लेखा सं./PAN NO: AAYPA9742K अपीलार्थी/Appellant निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की तारीख/Date of Hearing उदघोषणा की तारीख/Date of Pronouncement : The ACIT, बनाम Central Circle-1, Vs. Ludhiana प्रत्यर
ANUBHAV AGGARWAL,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ANUBHAV AGGARWAL,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ANUBHAV AGGARWAL,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ANUBHAV AGGARWAL,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1283/CHD/2019 निर्धारण वर्ष / Assessment Year : 2009-10 Anubhav Aggarwal, The ACIT, #526-B, Aggar Nagar, बनाम Central Circle-1, Ludhiana Vs. Ludhiana 141001 स्थायी लेखा सं./PAN NO: AAYPA9742K अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की तारीख/Date of Hearing : 06.02.2025 उदघोषणा की ता
ANUBHAV AGGARWAL,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1282/CHD/2019 निर्धारण वर्ष / Assessment Year : 2008-09 Anubhav Aggarwal, The ACIT, #526-B, Aggar Nagar, बनाम Central Circle-1, Ludhiana 141001 Ludhiana स्थायी लेखा सं./PAN NO: AAYPA9742K अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की तारीख/Date of Hearing : 06.02.2025 उदघोषणा की तारीख/
M/S METLONICS INDUSTRIES PVT. LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KAILASH AGGARWAL,LUDHIANA vs ACIT, CC-1, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SIGMA CONVERTORS,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, PARWANOO
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DHALIWAL HEALTHCARE SOCIETY ,MOHALI vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DHALIWAL HEALTHCARE SOCIETY,MOHALI vs CIT (EXEMPTIONS), CHANDIGARH , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SUKHMINDER SINGH SO JOGINDER SINGH VILLAGE AND POST OFFICE UDHAMGARH, JAGADHRI YAMUNANAGAR ,HARYANA vs ASSESSING OFFICER NFAC DELHI JURISDICTIONAL ASSESSING OFFICER INCOME TAX OFFICER WARD-5 YAMUNANAGAR, HARYANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 647/CHD/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Sukhminder Singh, S/o Joginder Singh, Village and PO Udhamgarh, Jagadhri Yamunanagar The ITO, बनाम Ward 5, Vs. Yamunanagar स्थायी लेखा सं./PAN NO: BPSPS7167A अपीलार्थी/Appellant प्रत्यर्थी/Respondent (Hybrid Mode) निर्धारिती की ओर से/Assessee by : None (Withdrawal Application) राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR सुनवाई क
ACME BUILDERS PRIVATE LIMITED,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ACME BUILDERS PRIVATE LIMITED,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SH. KARAM SINGH,AMBALA vs ITO, WARD-2, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MAHAKALI DEVELOPERS AND RESORTS PRIVATE LIMITED,SCF vs PCIT PATIALA, AAYKAR BHAWAN
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)