ITAT Chandigarh Bench
6,746 judgments
DEPUTY COMMISSIONER OF INCOME TAX, PATIALA vs DSG PAPERS PVT. LTD., PATIALA
DSG PAPERS PVT LTD #6, GREEN VIEW COLONY,PATIALA vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE PATIALA, PATIALA
DY. COMMISSIONER OF INCOME TAX, PATIALA vs DSG PAPERS PVT. LTD., PATIALA
DY. COMMISSIONER OF INCOME TAX, PATIALA vs DSG PAPERS PVT. LTD., PATIALA
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PATIALA, PATIALA vs DSG PAPERS PVT. LTD., PATIALA
DY. COMMISSIONER OF INCOME TAX, PATIALA vs DSG PAPERS PVT. LTD., PATIALA
DY. COMMISSIONER OF INCOME TAX, PATIALA vs DSG PAPERS PVT. LTD., PATIALA
DY. COMMISSIONER OF INCOME TAX, PATIALA vs DSG PAPERS PVT. LTD., PATIALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THE H.P.STATE CO-OPERATIVE BANK LTD.,SIRMOUR vs ITO(TDS), SOLAN
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THE H.P.STATE CO-OPERATIVE BANK LTD.,SIRMOUR vs ITO(TDS), SOLAN
THE H.P.STATE CO-OPERATIVE BANK LTD.,SIRMOUR vs ITO(TDS), SOLAN
LEELA DUTT SHARMA,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
AL RASHEED CHARITABLE SOCIETY,HARYANA vs JCIT, EXEMPTIONS, CHANDIGARH
JATIN SACHDEVA H.NO. 3842, SECTOR 32-A, CHANDIGARH ROAD, LUDHIANA,PUNJAB vs INCOME TAX OFFICER WARD1(4) LUDHIANA JAO ITO WARD 1(3), LUDHIANA, PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SANDHYA RANI,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-4, YAMUNA NAGAR, YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
VIJAY SHARMA,ROPAR vs INCOME TAX OFFICER WARD 2(4) ROPAR, ROPAR
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
AMIT, PROP MS SHREE RAM TEXTILE ,AMBALA CITY vs INCOME TAX OFFICER, WARD-1, AMBALA, AMBALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
GURMAIL SINGH,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PRERNA FOUNDATION,PANCHKULA vs HONBLE CIT EXEMPTIONS, CHANDIGARH
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SBS BIOTECH UNIT II,SIRMOUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
