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ITAT Chandigarh Bench
6,746 judgments
SHRI BALRAM KRISHAN,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 729/CHANDI/2023[2015-16]Status: Disposed3/3/2025AY 2015-16
SHRI BALRAM KRISHAN,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 728/CHANDI/2023[2014-15]Status: Disposed3/3/2025AY 2014-15
SHRI BALRAM KRISHAN,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 727/CHANDI/2023[2013-14]Status: Disposed3/3/2025AY 2013-14
SHRI BALRAM KRISHAN,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 726/CHANDI/2023[2012-13]Status: Disposed3/3/2025AY 2012-13
MAXPORT INDIA PRIVATE LIMITED,CHANDIGARH vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,CHANDIGARH, CHANDIGARH
ITA 584/CHANDI/2023[2016-17]Status: Disposed3/3/2025AY 2016-17
MAXPORT INDIA PRIVATE LIMITED,CHANDIGARH vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,CHANDIGARH, CHANDIGARH
ITA 583/CHANDI/2023[2015-16]Status: Disposed3/3/2025AY 2015-16
MAXPORT INDIA PRIVATE LIMITED,CHANDIGARH vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,CHANDIGARH, CHANDIGARH
ITA 582/CHANDI/2023[2014-15]Status: Disposed3/3/2025AY 2014-15
MAXPORT INDIA PRIVATE LIMITED,CHANDIGARH vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,CHANDIGARH, CHANDIGARH
ITA 579/CHANDI/2023[2017-18]Status: Disposed3/3/2025AY 2017-18
DCIT, CHANDIGARH vs SANJEEV AGGARWAL , CHANDIGARH
ITA 506/CHANDI/2023[2018-19]Status: Disposed3/3/2025AY 2018-19
DCIT, CC 1, CHANDIGARH , CHANDIGARH vs SANJEEV AGGARWAL , CHANDIGARH
ITA 505/CHANDI/2023[2017-18]Status: Disposed3/3/2025AY 2017-18
SANJEEV AGGARWAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 , CHANDIGARH
ITA 489/CHANDI/2023[2017-18]Status: Disposed3/3/2025AY 2017-18
VAISHALI AGGARWAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, CHANDIGARH
ITA 483/CHANDI/2023[2018-19]Status: Disposed3/3/2025AY 2018-19
SANJEEV AGGARWAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 480/CHANDI/2023[2018-19]Status: Disposed3/3/2025AY 2018-19
KELLEY STEEL CORPORATION,MANDI GOBINDGARH vs ITO, WARD-2, MANDI GOBINDGARH
ITA 869/CHANDI/2024[2021-22]Status: Disposed28/2/2025AY 2021-22
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
BALWANT SINGH DHINDSA, ADV. SO KARTAR SINGH, #185 STREET NO. 11 PUNIA COLONY, SANGRUR, PUNAB,PUNJAB vs NATIONAL FACELESS ASSESSMENT CENTRE, JURISDICTIONAL OFFICER, ITO WARD SANGRUR, PUNJAB
ITA 801/CHANDI/2024[2012-2013]Status: Disposed28/2/2025AY 2012-2013
BALWANT SINGH DHINDSA, ADV. SO KARTAR SINGH, #185 STREET NO. 11, PUNIA COLONY, SANGRUR, PUNJAB,PUNJAB vs ITO WARD SANGRUR, PUNJAB
ITA 800/CHANDI/2024[2012-2013]Status: Disposed28/2/2025AY 2012-2013
ACIT, CIRCLE, PANCHKULA vs M/S HARYANA VIDYUT PRASARAN NIGAM LTD., PANCHKULA
ITA 1458/CHANDI/2019[2008-09]Status: Disposed28/2/2025AY 2008-09
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH vs WINSOME TEXTILE INDUSTRIES LTD, CHANDIGARH
ITA 556/CHANDI/2024[2011-12]Status: Disposed27/2/2025AY 2011-12
WINSOME TEXTILE INDUSTRIES LIMITED,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), CHANDIGARH, CHANDIGARH
ITA 528/CHANDI/2024[2011-12]Status: Disposed27/2/2025AY 2011-12
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SANJEEV KUMAR KATHURIA,YAMUNA NAGAR vs INCOME TAX OFFICER WARD 1 , YAMUNANAGAR
ITA 329/CHANDI/2024[2018-19]Status: Disposed27/2/2025AY 2018-19
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)