← All Benches
ITAT Chandigarh Bench
6,746 judgments
RITU SARAF,LUDHIANA vs ITO WARD 2(2), RISHI NAGAR LUDHIANA
ITA 826/CHANDI/2023[2017-2018]Status: Disposed4/3/2025AY 2017-2018
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, CHANDIGARH , CHANDIGARH vs MS SCOTT EDIL ADVANCE RESEARCH LABORATORIES EDUCATION LTD., , CHANDIGARH
ITA 94/CHANDI/2024[2018-19]Status: Disposed3/3/2025AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, CHANDIGARH , CHANDIGARH vs MS SCOTT EDIL ADVANCE RESEARCH LABORATOTRIES AND EDUCATION LTD., , CHANDIGARH
ITA 93/CHANDI/2024[2017-18]Status: Disposed3/3/2025AY 2017-18
SHRI MAHAVIR NIRWAN MEMORIAL SOCIETY,MOHALI vs CIT(EXEMPTION), CHANDIGARH
ITA 251/CHANDI/2024[2024-24]Status: Disposed3/3/2025AY 2024-24
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SHRI MAHAVIR NIRWAN MEMORIAL SOCIETY,MOHALI vs CIT(EXEMPTION), CHANDIGARH
ITA 250/CHANDI/2024[2024-25]Status: Disposed3/3/2025AY 2024-25
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 857/CHANDI/2023[2016-17]Status: Disposed3/3/2025AY 2016-17
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 856/CHANDI/2023[2015-16]Status: Disposed3/3/2025AY 2015-16
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 855/CHANDI/2023[2014-15]Status: Disposed3/3/2025AY 2014-15
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 845/CHANDI/2023[2017-18]Status: Disposed3/3/2025AY 2017-18
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 844/CHANDI/2023[2013-14]Status: Disposed3/3/2025AY 2013-14
SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 843/CHANDI/2023[2012-13]Status: Disposed3/3/2025AY 2012-13
SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 834/CHANDI/2023[2018-19]Status: Disposed3/3/2025AY 2018-19
SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 833/CHANDI/2023[2017-18]Status: Disposed3/3/2025AY 2017-18
SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 832/CHANDI/2023[2016-17]Status: Disposed3/3/2025AY 2016-17
SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 831/CHANDI/2023[2015-16]Status: Disposed3/3/2025AY 2015-16
SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 830/CHANDI/2023[2014-15]Status: Disposed3/3/2025AY 2014-15
SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH
ITA 829/CHANDI/2023[2013-14]Status: Disposed3/3/2025AY 2013-14
SHRI BALRAM KRISHAN,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 732/CHANDI/2023[2018-19]Status: Disposed3/3/2025AY 2018-19
SHRI BALRAM KRISHAN,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 731/CHANDI/2023[2017-18]Status: Disposed3/3/2025AY 2017-18
SHRI BALRAM KRISHAN,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 730/CHANDI/2023[2016-17]Status: Disposed3/3/2025AY 2016-17
