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ITAT Chandigarh Bench

6,746 judgments

ASHWANI GUPTA,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(4), CHANDIGARH

ITA 867/CHANDI/2024[2017-18]Status: Disposed11/3/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

KAWALJIT KAUR,MOHALI vs WARD 6(1), CHANDIGARH, MOHALI

ITA 1048/CHANDI/2024[2011-12]Status: Disposed11/3/2025AY 2011-12

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

DCIT, CIRCLE-1(1), CHANDIGARH vs M/S SALUJA MOTORS PVT. LTD., CHANDIGARH

ITA 62/CHANDI/2023[2016-17]Status: Disposed11/3/2025AY 2016-17

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

RAMPAL,DERABASSI vs INCOME TAX OFFICER, WARD 2(5), CHANDIGARH

ITA 500/CHANDI/2023[2011-12]Status: Disposed11/3/2025AY 2011-12

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

RUPESH JAIN,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

ITA 772/CHANDI/2024[2017-2018]Status: Disposed10/3/2025AY 2017-2018

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BALJIT SINGH,AMBALA vs INCOME TAX OFFICER-WARD-1, INCOME TAX OFFICE, AMBALA

ITA 754/CHANDI/2024[2012-13]Status: Disposed10/3/2025AY 2012-13

SHRI RAJPAL YADAV (Vice President)

ASSISTANT COMMISSIONER OF INCOME TAX , CHANDIGARH vs RAIBAHADUR KISHOR CHAND MAHESHWARI CHARITABLE TRUST, AMRITSAR

ITA 705/CHANDI/2024[2022]Status: Disposed10/3/2025

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, WARD-2, AMBALA CANTT vs GURVINDER SINGH, AMBALA

ITA 607/CHANDI/2024[2014-15]Status: Disposed10/3/2025AY 2014-15

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

BALWINDER SINGH,KHARAR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), CHANDIGARH

ITA 113/CHANDI/2024[2017-18]Status: Disposed10/3/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

JAGPAL SINGH,PANCHKULA vs INCOME TAX OFFICER, AMBALA

ITA 1046/CHANDI/2024[2019-20]Status: Disposed10/3/2025AY 2019-20

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SAROJ DEWAN, H.NO 33 SHAKTI NAGAR, YAMUNA NAGAR, HARYANA,HARYANA vs WARD-4, YAMUNA NAGAR, JURISDICTION ASSESSING OFFICER, HARYANA

ITA 720/CHANDI/2024[2012-2013]Status: Disposed7/3/2025AY 2012-2013

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

INDERJEET SINGH PROP. MS GURMUKH TRAVELS 490-A, MODEL TOWN EXTENSION, LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER WARD 6(1), AAYKAR BHAWAN RISHI NAGAR, LUDHIANA , PUNJAB

ITA 799/CHANDI/2023[2018-2019]Status: Disposed7/3/2025AY 2018-2019

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, PARWANOO vs MS STURDY INDUSTRIES LTD., PARWANOO

ITA 784/CHANDI/2023[2017-18]Status: Disposed7/3/2025AY 2017-18

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 784/Chd/2023 निर्धारण वर्ष / Assessment Year : 2017-18 The ITO Parwanoo, H.P- 173220 बनाम M/s Sturdy Industries Ltd. 55, Industrial Area, Sector-1 Parwanoo, H.P- 173220 स्थायी लेखा सं./ PAN NO: AABCS9436Q अपीलार्थी/Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by : Shri Dhruv Goel, C.A राजस्व की ओर से/ Revenue by : Smt. Kusum Bansal, CIT, DR सुनवाई की तारीख / Date of Hearing : 06/03/2025

SHEO RAM,YAMUNA NAGAR vs INCOME TAX OFFICER WARD-4 , YAMUNA NAGAR

ITA 125/CHANDI/2024[2007-08]Status: Disposed6/3/2025AY 2007-08

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 125/CHD/2024 निर्धारण वर्ष / Assessment Year: 2007-08 | Shri Sheo Ram, | The ITO, | | C/o Rajiv Goel & Associates, | Ward 4, | | 179, Bank Road, Ambala Cantt. | |Yamuna Nagar. | | स्थायी लेखा सं./PAN NO: FHCPS9095D | |अपीलार्थी/Appellant | | प्रत्यर्थी/Respondent | Assessee by: Shri Rohit Goel, CA, Shri Dhruv Goel, CA Revenue by : Smt. Kusum Bansal, CIT, DR Date of Hearing : 31.01.2025 Date of

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2 LUDHIANA, LUDHIANA vs AMARJIT SINGH , BATHINDA

ITA 774/CHANDI/2023[2019-20]Status: Disposed6/3/2025AY 2019-20

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SHRI VINAY KUMAR,CHANDIGARH vs ACIT, C-2(1), CHANDIGARH

ITA 1367/CHANDI/2019[2011-12]Status: Disposed6/3/2025AY 2011-12

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

KABIR INFRA PRIVATE LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA

ITA 891/CHANDI/2024[2013-14]Status: Disposed5/3/2025AY 2013-14

SHRI. RAJPAL YADAV (Vice President), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)

AMIT SUDHERA,BARNALA, PUNJAB vs ITO WARD 1, BARNALA

ITA 166/CHANDI/2024[2017-18]Status: Disposed5/3/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President)

INBREW BEVERAGES PRIVATE LIMITED,GURGAON vs DEPUTY/ASSISSTANT CIT, CIRCLE 1(1), CHANDIGARH

ITA 1259/CHANDI/2024[2021-22]Status: Disposed5/3/2025AY 2021-22

SHRI. RAJPAL YADAV (Vice President), SHRI. MANOJ KUMAR AGGARWAL, AM आयकर अपील सं. / ITA No. 1259 /Chd/2024 निर्धारण वर्ष / Assessment Year : 2021-22 Inbrew Beverages Private Limited 5th Floor, Tower 3B, DLF Corporate Park Haryana- 122002 बनाम The DCIT / ACIT Circle 1(1), Chandigarh स्थायी लेखा सं./PAN NO: AAACM9806D अपीलार्थी/Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : None (Withdrawal Application) राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, Ld. CIT DR सुनवाई

RAMKARAN SINGH,PANCHKULA vs INCOME TAX OFFICER, WARD-3, PANCHKULA, PANCHKULA

ITA 439/CHANDI/2024[2012-13]Status: Disposed4/3/2025AY 2012-13

him and as such the order passed is arbitrary and unjustified.