ITAT Chandigarh Bench
6,746 judgments
INCOME TAX OFFICER, WARD-1, KHANNA vs DHARMINDER KUMAR, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. RANJIT SINGH,PANCHKULA vs PCIT, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. ANIL KUMAR,YAMUNA NAGAR vs PCIT, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SMT. PARAMJEET KAUR LEGAL HEIR OF SH. JASWANT SINGH,PANCHKULA vs ITO, WARD NO. 2, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. SATISH KUMAR,YAMUNA NAGAR vs ITO, JAGADHRI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LATE HARPAL SINGH THROUGH HIS LEGAL REPRESENTATIVE, NIRMAL SAINI,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(5), CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANT KUMAR SURI,NURPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, , AYAKAR BHAWAN vs KUDU INDUSTRIES LIMITED, BXXXII
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
FIVE FORCE SECURITY SOLUTIONS PVT. LTD. ,MOHALI vs ITO, WARD 2(1), CHANDIGARH, AAYAKAR BHAWAN
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HIMACHAL PRADESH NURCES REGISTRATION COUNCIL,SHIMLA, HIMACHAL PRADESH vs INCOME TAX OFFICER , EXEMPTIONS WARD SOLAN
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HIMACHAL PRADESH NURSES REGISTRATION COUNCIL,SHIMLA, HIMACHAL PRADESH vs INCOME TAX OFFICER EXEMPTIONS, SOLAN, HIMACHAL PRADESH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LALA GUARI MAL BUTAIL TRUST,PALAMPUR vs ITO (E) , SOLAN
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 227/Chd/2024 निर्धारण वर्ष / Assessment Year: 2014-15 Lala Guari Mal Butail Trust बनाम The ITO (Exemptions) C/o Bundla Tea Estate, PO Bundla, Solan Palampur, Himachal Pradesh- 176061 स्थायी लेखा सं. / PAN NO: AAATL3208R अपीलार्थी/Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : None(Withdrawal Application) राजस्व की ओर से / Revenue by : Shri Vivek Vardhan, Addl. CIT, Sr. DR सुनवाई की
MAJOR SINGH,KAITHAL vs ITO, WARD-1, KAITHAL
Shri RAJPAL YADAV, VICE PRESIDENT, SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, WARD-2(1), LUDHIANA, LUDHIANA vs ASHWANI KUMAR JAIN, LUDIHANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, WARD 6(1), MOHALI vs AMARDEEP SINGH HIRA, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AURA BUILDERS & DEVELOPERS,CHANDIGARH vs DCIT, CL-4(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AURA BUILDERS & DEVELOPERS,CHANDIGARH vs ACIT, CL-4(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. PARDEEP KUMAR,PANCHKULA vs ITO, WARD 3, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
M/S SABER PACKAGING PVT. LTD.,LUDHIANA vs DCIT, CC-II, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
MUKESH KUMAR MUNJAL,FATEHABAD vs INCOME TAX OFFICER, WARD-1, FATEHABAD
SHRI RAJPAL YADAV (Vice President)
