ITAT Chandigarh Bench
6,746 judgments
RAVI KAKKAR,MOHALI vs INCOME TAX OFFICER, MOHALI
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
RAVI KAKKAR,MOHALI vs INCOME TAX OFFICER NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SAROJ BALA,UNA vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S PNG TRADING PRIVATE LIMITED,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S PNG TRADING PRIVATE LIMITED,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S PNG TRADING PRIVATE LIMITED,CHANDIGARH vs DCIT, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S PNG TRADING PRIVATE LIMITED,CHANDIGARH vs DCIT, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRISHTI TECHNOLOGIES,BADDI vs INCOME TAX OFFICER, PARWANOO
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MADAN LAL,MANDI DABWALI vs INCOME TAX OFFICER, SIRSA
SHRI RAJPAL YADAV (Vice President)
MADAN LAL,MANDI DABWALI vs INCOME TAX OFFICER, SIRSA
SHRI RAJPAL YADAV (Vice President)
V.K.SOOD ENGINEERS AND CONTRACTORS,PANCHKULA vs DCIT, CIRCLE PANCHKULA, PANCHKULA
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE RAMPUR RURAL COOP. BANK LIMITED VILLAGE RAMPUR POST OFFICE RAMPUR PAYAL TEH. PAYAL DIST LUDHIANA,PUNJAB vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC BANGALORE JAO THE INCOME TAX OFFICER WARD WARD-1, KHANNA, PUNJAB
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE RAMPUR RURAL COOP. BANK LIMITED VILLAGE RAMPUR POST OFFICE RAMPUR PAYAL TEH. PAYAL DIST LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER NFAC DELHI JAO INCOME TAX OFFICER WARD-1, KHANNA , PUNJAB
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE RAMPUR RURAL COOP. BANK LIMITED VILLAGE RAMPUR POST OFFICE RAMPUR PAYAL TEH. PAYAL DIST LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER NFAC DELHI JAO INCOME TAX OFFICER WARD-1, KHANNA , PUNJAB
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
N.H. CONSTRUCTIONS PVT. LTD.,PANCHKULA vs DCIT, PANCHKULA CIRCLE, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
NAHAR INDUSTRIAL ENTERPRISES LTD.,LUDHIANA vs CIT III, LUDHIANA
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S OSWAL WOOLLEN MILLS LIMITED,LUDHIANA vs CIT III, LUDHIANA
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NAHAR SPINNING MILLS LIMTED,LUDHIANA vs CIT III, LUDHIANA
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BALDEV SINGH,MODEL TOWN, AMBALA CITY vs INCOME TAX OFFICERS, WARD-1, INCOME TAX OFFICE, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BALDEV SINGH,MODEL TOWN, AMBALA CITY vs INCOME TAX OFFICER, WARD-1, INCOME TAX OFFICE, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)