ITAT Chandigarh Bench

6,746 judgments

TINY TULIPS FOUNDATION,PUNJAB vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 35/CHANDI/2024[2023-24]Status: Disposed24/3/2025AY 2023-24

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

IND-SPHINX PRECISION LIMITED,HIMACHAL PRADESH vs PCIT, CHANDIGARH

ITA 348/CHANDI/2024[2014-2015]Status: Disposed24/3/2025AY 2014-2015

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), CHANDIGARH vs GLAXOSMITHKLINE ASIA PVT LTD, GURGAON

ITA 346/CHANDI/2024[2017-18]Status: Disposed24/3/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

TINY TULIPS FOUNDATION,PUNJAB vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 34/CHANDI/2024[2023-24]Status: Disposed24/3/2025AY 2023-24

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

HIM HYDRO JOINT VENTURE,PALAMPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, PALAMPUR

ITA 156/CHANDI/2024[2017-18]Status: Disposed24/3/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

HIM HYDRO JOINT VENTURE,PALAMPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, PALAMPUR

ITA 149/CHANDI/2024[2016-17]Status: Disposed24/3/2025AY 2016-17

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHRI ISHWAR HARI CHARITABLE TRUST,SANGRUR vs CIT EXEMPTIONS, CHANDIGARH

ITA 475/CHANDI/2023[2022-23]Status: Disposed24/3/2025AY 2022-23

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MOHAMMED MUNIM PROP. M.N. ENTERPRISES,LUDHIANA vs PR. C.I.T., LUDHIANA

ITA 176/CHANDI/2023[2017-18]Status: Disposed24/3/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHRI ISHWAR HARI CHARITABLE TRUST,SNAGRUR vs CIT EXEMPTIONS, CHANDIGARH

ITA 719/CHANDI/2022[2022-23]Status: Disposed24/3/2025AY 2022-23

SH. SURINDER PAUL SINGH,DERABASSI vs ITO WARD-5(2), CHANDIGARH

ITA 487/CHANDI/2022[2011-12]Status: Disposed24/3/2025AY 2011-12

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ACIT, CIRCLE, PARWANOO vs M/S P.A. TIME INDUSTRIES, DHARAMPUR

ITA 958/CHANDI/2019[2013-14]Status: Disposed24/3/2025AY 2013-14

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHRI SACHIN GOYAL,LUDHIANA vs ADDL. CIT, R-VII, LUDHIANA

ITA 1490/CHANDI/2019[2011-12]Status: Disposed24/3/2025AY 2011-12

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHRI SACHIN GOYAL,LUDHIANA vs ACIT, C-7, LUDHIANA

ITA 1489/CHANDI/2019[2010-11]Status: Disposed24/3/2025AY 2010-11

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MUKESH MALHOTRA,SHIMLA vs INCOME TAX OFFICER , SHIMLA

ITA 825/CHANDI/2024[2012-13]Status: Disposed20/3/2025AY 2012-13

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MUKESH MALHOTRA ,SHIMLA vs INCOME TAX OFFICER , SHIMLA

ITA 824/CHANDI/2024[2013-14]Status: Disposed20/3/2025AY 2013-14

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MUKESH MALHOTRA ,SHIMLA vs INCOME TAX OFFICER , SHIMLA

ITA 823/CHANDI/2024[2011-12]Status: Disposed20/3/2025AY 2011-12

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MUKESH MALHOTRA ,SHIMLA vs INCOME TAX OFFICER , SHIMLA

ITA 822/CHANDI/2024[2010-11]Status: Disposed20/3/2025AY 2010-11

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MUKESH MALHOTRA ,SHIMLA vs INCOME TAX OFFICER, WARD-1, SHIMLA, SHIMLA

ITA 821/CHANDI/2024[2009-10]Status: Disposed20/3/2025AY 2009-10

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SH. ANIL KUMAR,JIND, HARYANA vs ITO, WARD 1, JIND, ITO, JIND

ITA 711/CHANDI/2024[2009-10]Status: Disposed20/3/2025AY 2009-10

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SH. SAHAB SINGH,LADWA vs ITO, WARD-3, KURUKSHETRA

ITA 61/CHANDI/2023[2017-18]Status: Disposed20/3/2025AY 2017-18

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)