ITAT Chandigarh Bench
6,746 judgments
STATE BANK OF INDIA, ZONAL OFFICE(15875),PATHANKOT vs INCOME TAX OFFICER (TDS-I), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
STATE BANK OF INDIA,AMRITSAR vs JOINT COMMISSIONER OF INDIA (IN-SITU), LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
STATE BANK OF INDIA, SAMB BRANCH,CHANDIGARH vs INCOME TAX OFFICER (TDS-1), CHANDIGARH
BEFORE: SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
STATE BANK OF INDIA,CHANDIGARH vs INCOME TAX OFFICER (TDS-1), CHANDIGARH
STATE BANK OF INDIA,CHANDIGARH vs INCOME TAX OFFICER (TDS-1),, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
STATE BANK OF INDIA,CHANDIGARH vs DCIT/ACIT (TDS), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
STATE BANK OF INDIA,PANCHKULA vs DCIT/ACIT-TDS, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
STATE BANK OF INDIA,CHANDIGARH vs DCIT/ACIT-TDS, CHANDIGARH
STATE BANK OF INDIA,CHANDIGARH vs DCIT/ACIT-TDS, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
STATE BANK OF INDIA,CHANDIGARH vs ITO (TDS-I), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
STATE BANK OF INDIA,CHANDIGARH vs ITO (TDS-I), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HEMANT FABRICS PVT. LTD.,NEW DELHI vs PR.CIT, PANCHKULA
S S TRANSPORT COMPANY,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-4, YAMUNA NAGAR , YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JASBIR SINGH,KURUKSHETRA vs ITO, WARD-01, KURUKSHETRA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA vs OASIS COMMERCIAL PRIVATE LIMITED , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KAILASH PRINTMEDIA PRIVATE LIMITED,HAMIRPUR vs JCIT, MANDI RANGE, MANDI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KAILASH PRINTMEDIA PRIVATE LIMITED,HAMIRPUR vs JCIT, MANDI RANGE, MANDI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
OASIS COMMERCIAL PVT. LTD,VILL. JATWAR DISTRICT AMBALA vs DCIT, CENTRAL CIRCLE-2, INCOME TAX DEPARTMENT
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2, LUDHIANA , LUDHIANA vs PERIWAL ENTERPRISES PRIVATE LIMITED, DELHI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA , LUDHIANA vs PERIWAL ENTERPRISES PRIVATE LIMITED, DELHI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं/. ITA No. 363 & 364/CHD/2024 निर्धारण वर्ष / Assessment Year: 2017-18, 2018-19 The DCIT, Central Circle-2, Ludhiana. Vs Periwal Enterprises Pvt. Ltd., B-38, Sagar Apartments, 6, Tilak Marg, Delhi. अपीलार्थी/Appellant स्थायी लेखा सं/.PAN NO: AAACP0026A प्रत्यर्थी/Respondent Assessee by : Shri Sudhir Sehgal, Advocate Revenue by : Smt. Kusum Bansal, CIT DR Date of Hearing : 30.01.2025 Date of Pronouncement