ITAT Chandigarh Bench

VALLABH STEELS LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ I.T.A. No. 678/CHD/2023 निर्धारण वर्ष / Assessment Year: 2011-12 M/s Vallabh Steels Ltd. Vs Deputy Commissioner of Income G.T. Road, Vill. Pawa Tax, Circle-5, Ludhiana Sahnewal, Ludhiana स्थायी लेखा सं./PAN NO. AAACV 5819K अपीलार्थी/Appellant प्रत्यर्थी/Respondent Assessee by : Sh. Ashwani Kumar, CA, Sh. Aditya Kumar, CA, Ms. Deepali Aggarwal, C.A. Revenue by : Sh. Ranjit Kaur, Addl. CIT, Sr. D.R. Date

TDS PLACEMENTS AND SERVICES PVT. LTD.,CHANDIGARH vs DCIT CIRCLE 3(1), CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

TDS PLACEMENTS AND SERVICES PVT. LTD.,CHANDIGARH vs DCIT, CIRCLE 3(1), CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA vs SH. INDERPAL SINGH, LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

TDS MANAGEMENT CONSULTANTS P.LTD,MOHALI vs DCIT-CIRCLE-6(1), CHANDIGARH

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

DCIT,CIRCLE-1(EXEMPTION), CHANDIGARH vs M/S INDO GLOBAL EDUCATION FOUNDATION, KHARAR

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 26/CHD/2020 निर्धारण वर्ष / Assessment Year : 2013-14 The DCIT, Circle-1(Exemptions), Chandigarh M/s Indo Global Education Foundation, Vs. Vill. Abhipur, Sub Tehsil Majra, Tehsil Kharar, Punjab स्थायी लेखा सं./PAN NO: AAATI2838L अपीलार्थी/Appellant प्रत्यर्थी/Respondent ( HYBRID MODE ) निर्धारिती की ओरसे/Assessee by : Shri Sudhir Sehgal, Advocate राजस्व की ओरसे/ Revenue by : Shri Rohit Sharma, C

CHEMVIN INDUSTRIES,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH, CHANDIGARH

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

AMRISH SHARMA,PANCHKULA vs INCOME TAX OFFICER WARD3 , PANCHKULA

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 716/Chd/2024 निर्धारण वर्ष / Assessment Year : 2015-16 Amrish Sharma बनाम The ITO 202 Alpha Apartment Group Housing Co-Operative Society, G.H.-2, Sector 17 Ward-3, Panchkula स्थायी लेखा सं. / PAN NO: AKRPLS2285A अपीलार्थी/Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by : None(Withdrawal Application) राजस्व की ओर से / Revenue by : Shri Vivek Vardhan, Addl. CIT, Sr. DR सुनवाई की तारीख / Da

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs BINDER SINGH , BATHINDA

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SOCIETY FOR TECHOLOGY BUSINESS INCUBATOR,MOHALI vs THE CIT (EXEMPTIONS) CHANDIGARH, CHANDIGARH

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

JAGDEV SINGH ,AMBALA vs ITO WARD4 , YAMUNA NAGAR

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

NAHAR INDUSTRIAL ENTERPRISES LTD,LUDHIANA vs DCIT, CIRCLE-1,, LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

JASWINDER SINGH VILLAGE JANDPUR,RUPNAGAR vs INCOME TAX OFFICER OSD MOHALI, MOHALI

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

JARNAIL SINGH,NABHA DISTT. PATIALA PUNJAB vs INCOME TAX OFFICER, NABHA

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

BEDICO AUTOMOTIVES,LUDHIANA vs INCOME TAX OFFICER WARD- 7(1), LUDHIANA

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, CHANDIGARH vs CHARANDEEP SINGH, CHANDIGARH

CENTRIENT PHARMACEUTICALS INDIA PRIVATE LIMITED,PUNJAB vs DCIT/ ACIT, CIRCLE 1(1), CHANDIGARH, CHANDIGARH

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ I.T.A. No. 1201/CHD/2024 निर्धारण वर्ष / Assessment Year: 2021-22 Centrient Pharmaceuticals India Pvt. Ltd., Vill. Toansa Bhai Mohan Singh Nagar, Asron S.O. Taunsa, Punjab-144533 Vs DCIT/ACIT, Circle 1(1), Chandigarh स्थायी लेखा सं./PAN NO: AABCM 4314K अपीलार्थी/Appellant प्रत्यर्थी/Respondent Assessee by: Sh. Darpan Kirpalani, Advocate Revenue by: Sh. Rohit Shrma, CIT, D.R. (Virtual) Date of Hearing :

ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, EXEMPTION, CHANDIGARH, CHANDIGARH vs PATIALA URBAN PLANNING AND DEVELOPMENT AUTHORITY, PATIALA

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MUKHTIAR SINGH,PINJORE, PANCHKULA vs INCOME TAX OFFICER,WARD-2, PANCHKULA, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ I.T.A. No. 108/CHD/2024 निर्धारण वर्ष / Assessment Year: 2012-13 Mukhtiar Singh, Pinjore, Panchkula Vs Income Tax Officer, Ward-2, Panchkula स्थायी लेखा सं./PAN NO: AEZPS 1756A अपीलार्थी/Appellant प्रत्यर्थी/Respondent Assessee by : Sh. Tej Mohan Singh, Advocate Revenue by : Dr. Ranjit Kaur, Addl. CIT, Sr. D.R. Date of Hearing : 15.01.2025 Date of Pronouncement : 26.03.2025 PHYSICAL HEARING ORDER PER K

PARMJEET SINGH MOGLA,MOHALI vs INCOME TAX OFFICER, WARD 6(1), MOHALI

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)