ITAT Chandigarh Bench
6,746 judgments
SHAKTIMAN CEMENT AND PACKAGING INDUSTRIES LTD.,YAMUNANAGAR vs PR. CIT, PANCHKULA
ACIT, CIRCLE, PANCHKULA vs M/S HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEV. CORP. LTD., PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SIMRITA KAUR,RAJPURA vs ACIT, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHIV SHAKTI ENTERPRISES,NANGAL, ROPAR vs INCOME TAX OFFICER, WARD-1, NANGAL, NANGAL
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SATYA ESTATES PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER WARD 4(4), CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member)
SHABNAM WALIA,AMBALA CITY vs PR.CIT, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI ADINATH ENTERPRISES,AMBALA CANTT vs PR.CIT, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. PARMOD KUMAR,AMBALA CITY vs PR.CIT, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI JAGDEV SINGH,SIRSA vs ITO WARD-3, SIRSA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, WARD SAMANA AT, PATIALA vs M/S QUALITY RICE EXPORTS PVT. LTD., PATRAN
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AUTOPACE NETWORK PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
GURDEEP SINGH H.NO.25, WARD NO.2 VILLAGE MOJUKHERA TEHSIL ELLENABAD ,HARYANA vs THE ASSESSMENT UNITS NFAC DELHI JAO THE INCOME TAX OFFICER WARD-1 SIRSA , HARYANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
BAHADUR SINGH ,ZIRAKPUR vs ITO WARD 3(5), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
M/S S.R. INDUSTRIES LIMITED,CHANDIGARH vs ACIT, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BAHADUR SINGH,ZIRAKPUR PUNJAB vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ I.T.A. No. 571/CHD/2024 निर्धारण वर्ष / Assessment Year: 2011-12 Bahadur Singh, H. No. 477, Preet Colony, Zirakpur, Mohali, Punjab140603 Vs Commissioner of Income Tax Appeals, Delhi स्थायी लेखा सं./PAN NO: CDVPS 9706F अपीलार्थी/Appellant प्रत्यर्थी/Respondent Assessee by: Sh. Sapandeep Sharma, Advocate Revenue by : Sh. Vivek Vardhan, Addl. CIT, Sr. D.R. Date of Hearing : 15.01.2025 Date of Pronouncemen
MALKIAT AGRO INDUSTRIES 01, CANTT ROAD, NABHA 147201, PUNJAB,PUNJAB vs LOVISH SHELLEY THE DCIT CIRCLE MANDIGOBIND GARH JAO INCOME TAX OFFICER NABHA, PUNJAB
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
RAM KUMAR SHARMA,NANGAL, RUPNAGAR vs INCOME TAX OFFICER, WARD-1(1), NANGAL, NANGAL
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
CHARANJIT SINGH SON OF SH. LAKHMIR SINGH, H.NO. 23, GUJJARWAL BET, P.O. CHAUNTA, LUDHIANA,PUNJAB vs INCOME TAX OFFICER III(2), JAO, THE INCOME TAX OFFICER-3(1), LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARVINDER KAUR H.NO.219, H- BLOCK, BHAI RANDHIR SINGH NAGAR,LUDHIANA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, , LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
HARVINDER KAUR H.NO.219, H- BLOCK, BHAI RANDHIR SINGH NAGAR,LUDHIANA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)