ITAT Chandigarh Bench
6,746 judgments
STAUNCH BUSINESS SOLUTIONS,MOHALI vs ITO WARD 6 (1), CHANDIGARH (ADIT, CPC, BENGALURU, , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
CHANDIGARH CLUB LIMITED,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH , CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SAHAB KUR,KURUKSHETRA vs ITO WARD NO. III, WARD NO. III,
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
PUNEET SAGGAR,LUDHIANA, PUNJAB vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA, PUNJAB, LUDHIANA, PUNJAB.
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD-7(1), LUDHIAINA, AAYAKAR BHAWAN vs RITU JAIN, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD-7(1), LUDHIANA, AAYAKAR BHAWAN vs RITU JAIN, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VISHAL PAPER TECH (INDIA) LIMITED,DERABASSI vs ACIT CIRCLE-2(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S ORBIT RESORTS (P) LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S ORBIT RESORTS (P) LTD.,CHANDIGARH vs ADDL. CIT, R-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KIRAN BEDI ,CHANDIGARH vs INCOME TAX OFFICER WARD-1(4), CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SUBHASH CHANDER GUPTA, H.NO. 16528 VISHNU COLONY, RALIWAY ROAD, KURUKSHETRA,HARYANA vs JOINT COMMISSIONER OF INCOME TAX, KURUKSHETRA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SUBHASH CHANDER GUPTA, H.NO. 1652 8 VISHNU COLONY, RAILWAY ROAD, KURUKSHETRA,HARYANA vs ITO WARD-3, KURUKSHETRA, HARYANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DMS PAPERS PRIVATE LIMITED,PATIALA vs CPC, BENGALURU
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DHARAMVIR SINGH ,VILLAGE THAMBER vs ITO WARD 1 , AMBALA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
KULDEEP KAUR,VILL-DESHU MAJRA, MOHALI vs INCOME TAX OFFICER, MOHALI
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
RAJINDER SINGH ,SHIMLA vs INCOME TAX OFFICER, SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
GURU NANAK TRUST FOR CHARITABLE,MOHALI vs INCOME TAX OFFICER,EXEMPTIONS WARD, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
MOHIT GARG,LUDHIANA vs DCIT, CC-3, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MOHIT GARG ,LUDHIANA vs DCIT, CC-3, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHAKTIMAN BIO AGRO INDUSTRIES PVT. LTD.,YAMUNANAGAR vs PR. CIT, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)