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ITAT Chandigarh Bench

6,746 judgments

HUSNA BEGAM,YAMUNA NAGAR, HARYANA vs INCOME TAX OFFICER, WARD-2, YAMUNA NAGAR, YAMUNA NAGAR, HARYANA

ITA 970/CHANDI/2024[2012-13]Status: Disposed16/4/2025AY 2012-13

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SONA ENTERPRISES , MAHAVIR JAIN COLONY, STREET NO.1, SUNDER NAGAR, LUDHIANA,PUNJAB vs THE ASSESSMENT UNIT NFAC DELHI JAO INCOME TAX OFFICER WARD-2(1), LUDHIANA, PUNJAB

ITA 953/CHANDI/2024[2016-2017]Status: Disposed16/4/2025AY 2016-2017

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

PARAMJIT SINGH, H NO. 208, BAREWAL AWANA, LUDHIANA,PUNJAB vs THE ASSESSMENT UNIT NFAC DELHI JAO THE INCOME TAX OFFICER WARD-7(1), LUDHIANA, PUNJAB

ITA 924/CHANDI/2024[2012-2013]Status: Disposed16/4/2025AY 2012-2013

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

HARBHAGWAN HARBHAJAN LAL,CHANDIGARH vs DCIT, CL. 1(1), CHANDIGARH

ITA 796/CHANDI/2024[2018-19]Status: Disposed16/4/2025AY 2018-19

PUKHRAJ SINGH GUJRAL,CHANDIGARH vs CPC, BENGALURU

ITA 637/CHANDI/2024[2022-23]Status: Disposed16/4/2025AY 2022-23

SHRI. LALIET KUMAR (Judicial Member)

INDO PACIFIC FINLEASE LTD,CHANDIGARH vs PCIT- CHANDIGARH 1, CHANDIGARH

ITA 449/CHANDI/2024[2015-16]Status: Disposed16/4/2025AY 2015-16

INDO PACIFIC FINLEASE LTD,CHANDIGARH vs PCIT CHANDIGARH 1, CHANDIGARH

ITA 448/CHANDI/2024[2014-15]Status: Disposed16/4/2025AY 2014-15

INCOME TAX OFFICER WARD 3(1) , LUDHIANA vs GAURAV KUMAR, LUDHIANA

ITA 412/CHANDI/2024[2017-18]Status: Disposed16/4/2025AY 2017-18

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

RAJ KUMAR ,LUDHIANA vs CIT (NFAC), DELHI

ITA 368/CHANDI/2024[2021-22]Status: Disposed16/4/2025AY 2021-22

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MR. JAGDISH PARSHAD,LUDHIANA vs ITO, WARD-1(4), LUDHIANA

ITA 426/CHANDI/2023[2011-12]Status: Disposed16/4/2025AY 2011-12

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

OM PROCESSORS PRIVATE LIMITED, K-3, TEXTILES COLONY LUDHIANA (EAST), MILLERGANJ, LUDHIANA,LUDHIANA, PUNJAB vs DCIT, CENTRAL CIRCLE-3, LUDHIANA, LUDHIANA, PUNJAB

ITA 758/CHANDI/2024[2017-2018]Status: Disposed11/4/2025AY 2017-2018

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)

GOPAL KRISHAN,VILL AMTRAR vs INCOME TAX OFFICER , WARD-DHARMSHALA

ITA 675/CHANDI/2023[2017-18]Status: Disposed11/4/2025AY 2017-18

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No.675 /Chd/2023 निर्धारण वर्ष / Assessment Year : 2017-18 | Gopal Krishan, | बनाम | The ITO SuneharNagrota, Bagwan | Kangra | | Dharamshala, Himachal | Pradesh Himachal Pradesh-176056 स्थायीलेखासं . / PAN NO: DQOPK4266F अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Ms. Vidhi Malhotra, Advocate राजस्वकी ओर से / Revenue by : Shri Vivek Vardhan, Addl. CIT सुनवाई की तारीख / Date of H

DCIT, CIRCLE-3, LUDHIANA vs M/S GANESHAY OVERSEAS INDUSTRIES LIMITED, CHANDIGARH

ITA 361/CHANDI/2023[2017-18]Status: Disposed11/4/2025AY 2017-18

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)

M/S SHAKTI SPINNERS LTD.,LUDHIANA vs ACIT, CIRCLE-7, LUDHIANA

ITA 599/CHANDI/2022[2010-11]Status: Disposed11/4/2025AY 2010-11

the appeal is finally heard or disposed off.

SMT. SHIPRA VIG,YAMUNA NAGAR vs PR. CIT, PANCHKULA

ITA 411/CHANDI/2022[2017-18]Status: Disposed11/4/2025AY 2017-18

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)

DIAMOND HOSIERY MILLS PRIVATE LIMITED,LUDHIANA vs ITO, WARD -7(1), LUDHIANA

ITA 363/CHANDI/2022[2017-18]Status: Disposed11/4/2025AY 2017-18

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपीलसं . / ITA No.363 /Chd/2022 निर्धारणवर्ष / Assessment Year : 2017-18 Diamond Hosiery Mills Private बनाम The ITO Limited Ward-7(1), 620/8, Kundan Puri, Civil Lines, Ludhiana Ludhiana स्थायीलेखासं./PAN NO: AABCD7485Q अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Parikshit Aggarwal, C.A राजस्वकी ओर से / Revenue by : Shri Chandrajit Singh, CIT, DR सुनवाईकीतारीख / Date of Hearing : 20/01/202

PAWAN KUMAR SINGLA,PANCHKULA vs DCIT, CC-I, CHANDIGARH

ITA 12/CHANDI/2018[2012-13]Status: Disposed11/4/2025AY 2012-13

PAWAN KUMAR SINGLA,PANCHKULA vs DCIT, CC-I, CHANDIGARH

ITA 11/CHANDI/2018[2011-12]Status: Disposed11/4/2025AY 2011-12

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA Nos.11 & 12 /Chd/ 2018 निर्धारणवर्ष / Assessment Years: 2011-12 & 2012-13 Pawan Kumar Singla L/H Late Brij Lal Singla House No. 105, Sector 8 Panchkula बनाम The DCIT Central Circle-1 Chandigarh स्थायी लेखा सं./PAN NO: ACBPS0996C अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से / Assessee by : राजस्वकी ओर से / Revenue by : Shri Ajay Jain, C.A Smt. Kusum Bansal, CIT, DR सुनवाई की तारीख / Date of Hea

AMAN ALLOYS PRIVATE LIMITED SIRHIND SIDE MANDI GOBINDGARH,PUNJAB vs THE ASSESSMENT UNIT NFAC DELHI JAO THE INCOME TAX OFFICER WARD-2, MANDIGOBINDGARH , PUNJAB

ITA 958/CHANDI/2024[2014-2015]Status: Disposed9/4/2025AY 2014-2015

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

KAUR SAIN SPINNING MILLS,LUDHIANA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA

ITA 819/CHANDI/2024[2017-18]Status: Disposed8/4/2025AY 2017-18

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)