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ITAT Chandigarh Bench

6,746 judgments

THE SHAHPUR PRIMARY CO OPERATIVE CONSUMER STORES LIMITED,WAR NO vs INCOME TAX OFFICER , INCOME TAX OFFICE WARD- DHARMSHALA

ITA 248/CHANDI/2024[2015-16]Status: Disposed21/4/2025AY 2015-16

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BABLI DEVI,VILLAGE NARLA, P.O. KUNNU vs INCOME TAX OFFICER, AAYAKAR BHAWAN, BHIULI

ITA 157/CHANDI/2024[2017-18]Status: Disposed21/4/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MADAN ARORA,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH

ITA 1060/CHANDI/2024[2012-13]Status: Disposed21/4/2025AY 2012-13

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S GURMAT PARCHAR SABHA (REGD.),CHANDIGARH vs NWR-W-(41)(91), CHANDIGARH

ITA 1050/CHANDI/2024[2019-2020]Status: Disposed21/4/2025AY 2019-2020

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

VIJAY LAKSHMI MITTAL,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

ITA 816/CHANDI/2023[2017-18]Status: Disposed21/4/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA vs SANJEEV KUMAR MITTAL, SRI GANGA NAGAR

ITA 550/CHANDI/2023[2019-20]Status: Disposed21/4/2025AY 2019-20

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SANJEEV KUMAR MITTAL,SIRGANGANAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA

ITA 549/CHANDI/2023[2019-2020]Status: Disposed21/4/2025AY 2019-2020

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RANGOLI PORTFOLIO PRIVATE LIMITED,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE PANCHKULA, AAYAKAR BHAWAN, SECTOR TWO, PANCHKULA, HARYANA

ITA 440/CHANDI/2023[2017-18]Status: Disposed21/4/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SNOWVIEW AUTOMOBILES PVT. LTD.,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 235/CHANDI/2023[2018-19]Status: Disposed21/4/2025AY 2018-19

SHRILALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S L.B.WINES PRIVATE LIMITTED,LUDHIANA vs PR.CIT-1, LUDHIANA

ITA 84/CHANDI/2021[2015-16]Status: Disposed21/4/2025AY 2015-16

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

TDS MANAGEMENT CONSULTANTS P.LTD.,MOHALI vs PR.CIT-1, CHANDIGARH

ITA 62/CHANDI/2021[2016-17]Status: Disposed21/4/2025AY 2016-17

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHRI PRINCEPREETJIT SINGH,RANJIT NAGAR vs PR.CIT-1, CHANDIGARH

ITA 54/CHANDI/2021[2015-16]Status: Disposed21/4/2025AY 2015-16

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)

SH. NARESH CHAUHAN,SHIMLA vs DCIT, CC-II, CHANDIGARH

ITA 727/CHANDI/2019[2011-12]Status: Disposed21/4/2025AY 2011-12

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S SAB INDUSTRIES LIMITED,CHANDIGARH vs ACIT, CENTRAL CIRCLE II, CHANDIGARH

ITA 1168/CHANDI/2018[2014-15]Status: Disposed21/4/2025AY 2014-15

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S MODGILL INTERNATIONAL CLOTHING LIMITED,LUDHIANA vs ACIT, LUDHIANA

ITA 425/CHANDI/2016[2006-07]Status: Disposed21/4/2025AY 2006-07

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ACIT, CHANDIGARH vs SH. RAKESH KUMAR, CHANDIGARH

ITA 627/CHANDI/2015[2009-10]Status: Disposed21/4/2025AY 2009-10

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

B B M B WELFARE SOCIETY,CHANDIGARH vs INCOME TAX OFFICER, EXEMPTIONS WARD,, CHANDIGARH

ITA 732/CHANDI/2024[2019-20]Status: Disposed17/4/2025AY 2019-20

SHRI SANJAY GARG (Judicial Member)

WEST GATE IMMIGRATION CONSULTANTS PRIVATE LIMITED,MOHALI vs INCOME TAX OFFICER, , MOHALI

ITA 273/CHANDI/2024[2012-13]Status: Disposed17/4/2025AY 2012-13

SHRI SANJAY GARG (Judicial Member)

SAHAB SINGH,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, WARD 1, KURUKSHETRA., INCOME TAX OFFICER, WARD ONE, KURUKSHETRA, HARYANA.

ITA 169/CHANDI/2024[2017-18]Status: Disposed17/4/2025AY 2017-18

SHRI SANJAY GARG (Judicial Member)

DELHI PUBLIC SCHOOL,SHIMLA vs COMMISSIONER OF INCOME TAX(EXEMPETIONS), CHANDIGARH

ITA 4/CHANDI/2025[2024]Status: Fixed16/4/2025

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)