ITAT Chandigarh Bench
6,746 judgments
ACIT-CC-1, CHANDIGARH vs M/S BAJWA DEVELOPERS LTD., KHARAR
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 1529/Chd/2019 निर्धारण वर्ष / Assessment Year : 2012-13 M/s Bajwa Developers Limited SCO 17-18, Sunny Enclave, Desu Majra, Kharar, Dist. Mohali, Punjab- 140301 The ACIT Central Circle-I Chandigarh बनाम The DCIT Central Circle-II Chandigarh स्थायी लेखा सं./ PAN NO: AACCB2835R प्रत्यर्थी / Respondent अपीलार्थी/Appellant आयकर अपील सं. / ITA No. 343 & 344/Chd/2020 निर्धारण वर्ष / Assessment Year : 2012-13 स्था
ACIT,CC-1, CHANDIGARH vs M/S BAJWA DEVELOPERS LTD., KHARAR
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 1529/Chd/2019 निर्धारण वर्ष / Assessment Year : 2012-13 M/s Bajwa Developers Limited SCO 17-18, Sunny Enclave, Desu Majra, Kharar, Dist. Mohali, Punjab- 140301 स्थायी लेखा सं./ PAN NO: AACCB2835R अपीलार्थी/Appellant बनाम The ACIT Central Circle-I Chandigarh The DCIT Central Circle-II Chandigarh प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No. 343 & 344/Chd/2020 निर्धारण वर्ष / Assessment Year : 2012-13 स्था
M/S BAJWA DEVELOPERS LTD.,KHARAR vs DCIT, CC-II, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 1529/Chd/2019 निर्धारण वर्ष / Assessment Year : 2012-13 M/s Bajwa Developers Limited SCO 17-18, Sunny Enclave, Desu Majra, Kharar, Dist. Mohali, Punjab- 140301 स्थायी लेखा सं./ PAN NO: AACCB2835R अपीलार्थी/Appellant The ACIT Central Circle-I Chandigarh बनाम The DCIT Central Circle-II Chandigarh प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No. 343 & 344/Chd/2020 निर्धारण वर्ष / Assessment Year : 2012-13 स्था
THE BARNALA PRIMARY COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LIMITED,BARNALA vs INCOME TAX OFFICER, BARNALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BHOOPRAM SHARMA,PANCHKULA vs INCOME TAX OFFICER, WARD NO.1, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
NARESH KUMAR, B-XXIV-1024, HARCHARAN ROAD, SAMRALA ROAD, LUDHIANA,PUNJAB vs NFAC, JURISDICTIONAL ASSESSING OFFICER, ITO WARD 2(1), LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VIMAL KUMAR DHALL,PUNJAB vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-VI(1), LUDHIANA, PUNJAB
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
SATISH KUMAR,YAMUNANAGAR vs NATIONAL FACELESS ASSESSMENT CENTRE, JURISDICTIONAL ASSESSING OFFICER, WARD-5 YAMUNANAGAR, HARYANA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 793/CHD/2024 निर्धारण वर्ष / Assessment Year: 2017-18 | Shri Satish Kumar, | V s | The Assessing Officer, # 229, Village-Manakpur-II, P.O. Udhamgarh, Yamunanagar. Ward-5, Yamuna Nagar. | स्थायी लेखा सं./PAN NO: CRFPK5885B अपीलार्थी/Appellant प्रत्यर्थी/Respondent Assessee by: None (withdrawal application ) Revenue by : Dr. Ranjeet Kaur, Sr.DR Date of Hearing : 19.03.2025 Date of Pronouncement
NARESH KUMAR, PROP. RAGHAV ENTERPRISES 3527, SECTOR 32-A, CHANDIGARH ROAD, LUDHIANA, PUNJAB, 141003,PUNJAB vs ITO, WARD-1(5), LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PRITAM SINGH,BHADSON vs ITO WARD NABHA, NABHA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
PRITAM SINGH,NABHA vs ITO WARD NABHA, NABHA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, SHIMLA vs SURITI TYAGI, SOLAN, HIMACHAL PRADESH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SURITI TYAGI,NALAGARH vs CIT (A), SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INTERNATIONAL CUSTOMER RELATED MANAGEMENT SERVICES PVT LTD,CHANDIGARH vs INCOME TAX OFFICER, WARD-6(1), MOHALI
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
THE SHAHPUR PRIMARY CO OPERATIVE CONSUMER STORES LIMITED ,SHAHPUR vs INCOME TAX OFFICER , WARD DHARMSHALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SACHIN TYAGI S/O SH. SUBHASH CHAND,YAMUNANAGAR vs ITO, WARD -1, YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PUNJAB NATIONAL BANK,NEW SHIMLA vs DCIT(TDS), PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SSB CONTRACTUAL SERVICES PRIVATE LIMITED,NAYAGAON vs ITO WARD 6(1), MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NARESH KUMAR,VILLAGE SUDHAL vs ITO WARD 2, YAMUNA NAGAR, HUDA, JAGADHARI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARKASH THAKUR,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)