ITAT Chandigarh Bench
6,746 judgments
JAGDEEP SINGH,CHANDIGARH vs DCIT CC-I, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ADITYA STEEL & AGRO INDUSTRIES,FATEHGARH SAHIB vs DCIT, CIRCLE, GOBINDGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BALDEV SINGH PANDHER(DECEASED) THROUGH L/H SH. TANVIR SINGH,LUDHIANA vs INCOME TAX OFFICER, WARD 3(1), LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
UNIVERSAL PRINT O PACK,SOLAN vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, PARWANOO
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
JEEWAN NATH JAGAN NATH,VPO KUNIHAR, HATKOT vs DCIT ACIT, CIRCLE PARWANOO
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
AMARJEET KAUR W/O SH. BALKAR SINGH,KURUKSHETRA vs ITO, WARD -1, KURUKSHETRA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE CHANOUR CO-OPERATIVE AGGRICULTURE SERVICE SOCIETY LIMITED,KANGRA vs THE INCOME TAX OFFICER, WARD - DHARAMSHALA, DHARAMSHALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ACIT, CHANDIGARH vs THE PUNJABI UNIVERSITY, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VISHAL GUPTA, LEGAL HEIR LATE SMT GEETU GUPTA,JAGADHRI vs DCIT, CIRCLE, YAMUNANAGAR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARYANA POWER GENERATION CORPORATION LTD.,URJA BHAWAN, PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, AAYKAR BHAWAN
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA vs PERIWAL ENTERPRISES PRIVATE LIMITED, TILAK MARG
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PERIWAL ENTERPRISES PRIVATE LIMITED B-38, SAGAR APARTMENTS, 6 TILAK MARG DELHI ,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GURPREET SINGH,CHANDIGARH vs DCIT, ACIT(CEN)-1 CHD, CHANDIGARH
SMT. MANJIT KAUR,MOHALI vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SMT. MANJIT KAUR,MOHALI vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SMT. MANJIT KAUR,MOHALI vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SMT. MANJIT KAUR,MOHALI vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SMT. MANJIT KAUR,MOHALI vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. SUKHDEV SINGH BAJWA,MOHALI vs DCIT, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S NAMDHARI FOOD INTERNATIONAL (P) LTD.,NEW DELHI vs PRINCIPAL COMMISSIONER OF INCOME TAX,, ROHTAK
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
