ITAT Chandigarh Bench
6,746 judgments
JASWINDER SINGH LEGAL HEIR OF AVTAR SINGH,PATIALA vs PCIT( CENTRAL) LUDHIANA, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KANWALDEEP KAUR,CHANDIGARH vs DCIT, CIRCLE 1, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
COLLECTIVE EFFORTS FOR VOLUNTARY ACTION,CHAMBA vs CIT(APPEAL), INCOME TAX DEPARTMENT
SH. RAJPAL YADAV, HON'BLE VICE-PRESIDENT AND SH. KRINWANT SAHAY, HON'BLE (Accountant Member)
INCOME TAX OFFICER, MOHALI vs GURTEJ SINGH, MOHALI
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs LALIT KUMAR PROP. LALIT CO., MIS BABU RAM HEM RAJ, FARIDKOT
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs LALIT KUMAR, PROP. LALIT CO., MS BABU RAM HEM RAJ, FARIDKOT
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
CHATTAR SINGH,MOHALI vs INCOME TAX OFFICER, WARD-6(4), MOHALI
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs ESTATE OFFICER, HUDA PANCHKULA, PANCHKULA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs ESTATE OFFICER, HUDA PANCHKULA, PANCHKULA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs ESTATE OFFICER, HUDA PANCHKULA, PANCHKULA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA vs GPG CATTLE FEED PVT. LTD., MOGA
DERA SACHA SAUDA,SIRSA vs PCIT(CENTRAL),GURGAON, GURGAON
INCOME TAX OFFICER WARD 6(1) MOHALI, MOHALI vs DALJIT SINGH BASSI, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BHUP SINGH KOUNDAL,MANDI vs INCOME TAX OFFICER , WARD SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INDERJIT SIINGH,JALANDHAR vs DCIT INTERNATIONAL TAXATION, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
NIVEDITA CHARITABLE TRUST,MOHALI vs CIT(EXEMPTIONS), CHANDIGARH
SH. RAJPAL YADAV, HON'BLE VICE-PRESIDENT AND SH. KRINWANT SAHAY, HON'BLE (Accountant Member)
NIVEDITA CHARITABLE TRUST,MOHALI vs CIT (EXEMPTIONS), CHANDIGARH
KESAR SINGH CHAHAL,HARYANA vs INCOME TAX OFFICER, WARD -1, FATEHABAD
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, CIRCLE-1(1), CHANDIGARH vs M/S MOOL JI DIAMONDS, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
M/S PUNJAB STATE COOPERATIVE FED. OF,CHANDIGARH vs DCIT,, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
