ITAT Chandigarh Bench
6,746 judgments
MUKESH KUMAR,JAGADHRI vs INCOME TAX OFFICER WARD-3, YAMUNANAGAR, HARYANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SANT KIRPAL VIDYAK MISSION,LUDHIANA vs ITO (EXEMPTION), CHANDIGARH
THE TALWANDI RAI MULTIPURPOSE AGRICULTURE COOPERATIVE SOCIETY LIMITED,TALWANDI RAI vs INCOME TAX OFFICER, WARD-2, JAGRAON, JAGRAON
SH. RAJPAL YADAV, HON'BLE VICE-PRESIDENT AND SH. KRINWANT SAHAY, HON'BLE (Accountant Member)
INDIAN INSTITUTE OF MANAGEMENT SIRMAUR,HIMACHAL PRADESH vs THE CIT(EXEMPTIONS) , CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 1122/Chd/2024 निर्धारण वर्ष / Assessment Year : 2024-25 Indian Institute of Management Sirmaur Dhaula Kuan, Dist: Sirmaur स्थायी लेखा सं./PAN NO: AAAAJ9266R अपीलार्थी/ Appellant बनाम The CIT(E) Chandigarh प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की तारीख/ Date of Hearing : 02/04/2025 उदघो
THE TALWANDI RAI MULTIPURPOSE AGRICULTURE COPERATIVE SOCIETY LTD,VPO. TALWANDI RAI vs INCOME TAX OFFICER, WARD-2, JAGRAON, JAGRAON
SH. RAJPAL YADAV, HON'BLE VICE-PRESIDENT AND SH. KRINWANT SAHAY, HON'BLE (Accountant Member)
MILITARY HOSPITAL PALAMPUR (KV) ,HOLTA PALAMPUR vs ITO (TDS), PALAMPUR
SH. RAJPAL YADAV, HON'BLE VICE-PRESIDENT AND SH. KRINWANT SAHAY, HON'BLE (Accountant Member)
MILITARY HOSPITAL PALAMPUR (KV) ,HOLTA PALAMPUR vs ITO TDS, PALAMPUR
SH. RAJPAL YADAV, HON'BLE VICE-PRESIDENT AND SH. KRINWANT SAHAY, HON'BLE (Accountant Member)
M/S STEEL STRIPS INFRASTRUCTURES LTD.,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 732 /Chd/2018 निर्धारण वर्ष / Assessment Year : 2014-15 M/s Steel Strips Ltd. बनाम The Asst. CIT Central Circle-II Chandigarh SCO 49-50, Sector 26, Chandigarh स्थायी लेखा सं./PAN NO: AACCS5077J प्रत्यर्थी / Respondent अपीलार्थी/Appellant निर्धारिती की ओर से / Assessee by : Shri Ashwani Kumar, C.A, Ms. Muska Garg, C.A राजस्व की ओर से / Revenue by : Shri Ved Parkash Kalia, Sr. DR सुनवाई की तारीख/ Date of Hea
KULVINDER SINGH,SANGRUR vs INCOME TAX OFFICER, WARD 1,, SANGRUR
BALRAJ,FATEHABAD, HARYANA vs WARD 1, ITO, FATEHABAD, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SARBJIT SINGH HUF,RAJPURA vs ACIT, PATIALA
SHRI SANJAY GARG (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-2, CHANDIGARH, CR BUILDING vs PALAMPUR ROTARY EYE FOUNDATION,, MARANDA, PALAMPUR, HIMACHAL HP
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PAVITAR,KURUKSHETRA vs INCOME TAX OFFICER, YAMUNANAGAR
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SUNNY MADIA,LUDHIANA vs INCOME TAX OFFICER, WARD 7 (1), LUDHIANA
SHRI SANJAY GARG (Judicial Member)
SMT. GINNY SOIN,LUDHIANA vs ACIT, CC-II, LUDHIANA
SMT. GINNY SOIN,LUDHIANA vs ACIT, CC-II, LUDHIANA
SH. DINESH SOIN,LUDHIANA vs ACIT, LUDHIANA
ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 (EXEMPTIONS), CHANDIGARH, CENTRAL REVENUE BUILDING vs SEMI CONDUCTOR LABORATORY , SCL PH-, INDUSTRIAL AREA,
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ETHOS LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), CHANDIGARH
SH. RAJPAL YADAV, HON'BLE VICE-PRESIDENT AND SH. KRINWANT SAHAY, HON'BLE (Accountant Member)
EMSON GEARS LTD.,LUDHIANA vs DCIT, CIRCLE 1, LUDHIANA, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
