ITAT Chandigarh Bench
6,746 judgments
NARINDER PAL KAUR,LUDHIANA vs INCOME TAX OFFICER, WARD-3, KHANNA
SHRI. LALIET KUMAR (Judicial Member)
NARINDER PAL KAUR,LUDHIANA vs INCOME TAX OFFICER, WARD-3, KHANNA
SHRI. LALIET KUMAR (Judicial Member)
MANJIT SINGH DHATT S/O SH. DALIP SINGH H.NO.62, VPO DHATT LUDHIANA,LUDHIANA vs THE INCOME TAX OFFICER WARD-3(4) JAO THE INCOME TAX OFFICER WARD-3(1), LUDHIANA, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member)
MRS. MANDEEP KAUR,RUPNAGAR vs INCOME TAX OFFICER, WARD-2(2), RUPNAGAR, RUPNAGAR
RADIANT CEMENT COMPANY PR IVATE LIMITED,NAHAN vs INCOME TAX OFFICER, , NAHAN
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RADIANT CEMENT COMPANY PR IVATE LIMITED,NAHAN vs INCOME TAX OFFICER, , NAHAN
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RADIANT CEMENT COMPANY PR IVATE LIMITED,NAHAN vs INCOME TAX OFFICER,, NAHAN
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RADIANT CEMENT COMPANY PR IVATE LIMITED,NAHAN vs INCOME TAX OFFICER,, NAHAN
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KANHAIYA RICE MILLS SANGHERA ROAD JHALOOR BARNALA,PUNJAB vs THE INCOME TAX OFFICER WARD-1, BARNALA
the AO, wherein month-wise sales, purchase details and partner capital balances were allegedly provided.
DCIT, C-1 (EXEMPTIONS), CHANDIGARH vs THE INSTITUTION OF CIVIL ENGINEERS SOCIETY, LUDHIANA
SH. LAIQ RAM S/O SH. TULSI RAM,SHIMLA vs ITO, WARD, SHIMLA
SH. LAIQ RAM S/O SH. TULSI RAM,SHIMLA vs ITO, WARD, SHIMLA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
INTERNATIONAL SWITCHGEARS PRIVATE LTD.,CHANDIGARH vs PR. CIT-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI BALBIR SINGH VERMA,SHIMLA vs PR.CIT, SHIMLA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
ANKUSH MEHTA,,NAVI MUMBAI vs INCOME TAX OFFICE, WARD -2, SOLAN (H.P),, SOLAN
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. BAGGA SINGH,JALANDHAR vs DCIT,INT. TAXATION, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DCIT,CC-3, KITCHLU NAGAR vs AMAN BATRA, CIVIL LINES
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4, LUDHIANA, AAYAKAR BHAWAN vs SHAKTI INDUSTRIES, -
GURDWARA SRI GURU HARGOBIND SAHIB,CHANDIGARH vs INCOME TAX OFFICER, EXEMPTION WARD, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KISHNA RAM,SIRMOUR HIMACHAL PRADESH vs INCOME TAX OFFICER NAHAN, NAHAN
SHRI. LALIET KUMAR (Judicial Member)
