ITAT Chandigarh Bench
6,746 judgments
EVELINE INTERNATIONAL,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BAJAJSONS LTD.,LUDHIANA vs DCIT, CENTRAL CIRCLE III, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JASWANT SINGH ,ROPAR vs INCOME TAX OFFICER, ROPAR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KULDEEP SINGH,LUDHIANA vs ITO WARD (3) (1), LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
CHANDIGARH HOUSING BOARD,CHANDIGARH vs ASSISTANT COMMISSIONER OF INCOME TAX CHANDIGARH -CIRCLE 1(1), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BHARPUR SINGH ,MOHALI vs ITO WARD 6(2) MOHALI, MOHALI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SATISH KUMAR RANA,KANGRA vs INCOME TAX OFFICER, KANGRA HIMACHAL PRADESH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. POVINDER SINGH OUJLA,LUDHIANA vs ACIT, INTL. TAXATION, CIRCLE, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1332/CHD/2019 निर्धारण वर्ष / Assessment Year: 2011-12 Shri Povinder Singh Oujla, House No. 89 & 90, Partap Colony Road, Kartar Nagar, Sargodha Colony, Model Gram, Ludhiana. The ACIT, Vs (International Taxation), Circle – Chandigarh, स्थायी लेखा सं./PAN NO: AWNPA9586C अपीलार्थी/Appellant प्रत्यर्थी/Respondent Assessee by: Shri Pankaj Bhalla, CA, Shri Hunny Bajaj, Advocate Revenue by : Dr. Ranji
VINOD BAGAI,PANCHKULA vs INCOME TAX OFFICER, WD-5,, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
VINOD BAGAI,PANCHKULA vs INCOME TAX OFFICER, WD.-5,, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
VINOD BAGAI,PANCHKULA vs INCOME TAX OFFICER, WD. 5,, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
VINOD BAGAI,PANCHKULA vs INCOME TAX OFFICER, WD. 5,, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RAKESH KUMAR,NEW DELHI vs INCOME TAX OFFICER, KAITHAL
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JAGDISH CHAND ,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-2, MANDI GOBINDGARH , MANDI GOBINDGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ASTT. COMMISSIONER OF INCOME TAX, CIRCLE-4, LUDHIANA, AAYAKAR BHAWAN vs WARYAM STEEL CASTING PRIVATE LIMITED, KANGANWAL ROAD
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
DHARAMPAL SAGHERA,CHANDIGARH vs INCOME TAX OFFICER, WARD-1(4), CHANDIGARH , CHANDIGARH
SH. LALIET KUMAR HON'BLE JUDICIAL MEMBER AND SH. MANOJ KUMAR AGGARWAL, HON'BLE (Accountant Member)
EKTA SANITARY STORE,FOCAL POINT PATIALA vs ACIT, CIRCLE, PATIALA, AAYAKAR BHAWAN
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
WARYAM STEEL CASTINGS PRIVATE LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
RUHI RANA,PANCHKULA vs ITO, WARD-3, PANCHKULA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 352/CHD/2024 निर्धारण वर्ष / Assessment Year : 2018-19 House No.858, Sector 4, Panchkula Ruhi Rana, The ITO, बनाम Ward -3, Panchkula Vs. C/o Vineet Gandhi and Vineet Thakral, Advocates, # 1491, Sector 4, Panchkula स्थायी लेखा सं./PAN NO: CDRPR9229N अपीलार्थी/Appellant प्रत्यर्थी/Respondent ( Physical Hearing ) निर्धारिती की ओर से/Assessee by : Shri Vineet Thakral, Advocate राजस्व की ओर से/ Rev
SANDHYA GOEL H.NO.101217, HUDA, JAGADHRI,HARYANA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX PANCHKULA, HARYANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)