← All Benches

ITAT Chandigarh Bench

6,746 judgments

RAMIT KUTHIALA,SHIMLA vs INCOME TAX OFFICER,WARD-2,SHIMLA, SHIMLA

ITA 775/CHANDI/2024[2016-17]Status: Disposed20/5/2025AY 2016-17

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER WARD-3(1), LUDHIANA vs MOHINDER PAL , LUDHIANA

ITA 550/CHANDI/2024[2017-18]Status: Disposed20/5/2025AY 2017-18

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

GANPATI TOWNSHIPS LIMITED,BATHINDA vs DCIT, CENTRAL CIRCLE-1, LUDHIANA

ITA 373/CHANDI/2024[2018-19]Status: Disposed20/5/2025AY 2018-19

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SANJEEV KUMAR BAKSHI,HARYANA vs ASSESSING OFFICER, WARD 3, HARYANA

ITA 297/CHANDI/2024[2018-19]Status: Disposed20/5/2025AY 2018-19

SHRI. LALIET KUMAR (Judicial Member)

TEK SINGH,GUHLA vs INCOME TAX OFFICER, KAITHAL

ITA 1231/CHANDI/2024[2011-12]Status: Disposed20/5/2025AY 2011-12

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

LAL CHAND,CHANDIGARH vs INCOME TAX OFFICER, WARD SANGRUR, PUNJAB

ITA 1228/CHANDI/2024[2012-13]Status: Disposed20/5/2025AY 2012-13

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

PRITAM SINGH,JAGRAON vs INCOME TAX OFFICER, WARD-1, JAGRAON, JAGRAON

ITA 1223/CHANDI/2024[2017-18]Status: Disposed20/5/2025AY 2017-18

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHARVAN KUMAR,HISAR vs ITO, WARD-2, FATEHABAD, FATEHABAD

ITA 1203/CHANDI/2024[2010-11]Status: Disposed20/5/2025AY 2010-11

SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)

KULDEEP SINGH,CHANDIGARH vs INCOME TAX OFFICER WARD 5(5) , CHNADIGARH

ITA 1051/CHANDI/2024[2021-22]Status: Disposed20/5/2025AY 2021-22

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

PIARE LAL,SHIMLA vs INCOME TAX OFFICER, WARD-1, SHIMLA

ITA 1023/CHANDI/2024[2020-21]Status: Disposed20/5/2025AY 2020-21

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S BROOKS LABORATORIES LTD. ,BADDI vs ACIT, CIRCLE , PANCHKULA

ITA 596/CHANDI/2023[2016-17]Status: Disposed20/5/2025AY 2016-17

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S BROOKS LABORATORIES LIMITED,SOLAN vs DCIT, PANCHKULA

ITA 530/CHANDI/2023[2014-15]Status: Disposed20/5/2025AY 2014-15

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RANA SUGARS LTD.,CHANDIGARH vs ACIT, RANGE-1, CHANDIGARH

ITA 511/CHANDI/2023[2009-10]Status: Disposed20/5/2025AY 2009-10

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RANA SUGARS LIMITED,CHANDIGARH vs ADDL. COMMISSIONER OF INCOME TAX , CHANDIGARH

ITA 510/CHANDI/2023[2008-09]Status: Disposed20/5/2025AY 2008-09

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MEWA SINGH,PANCHKULA vs ITO WARD-2, PANCHKULA

ITA 448/CHANDI/2022[2015-16]Status: Disposed20/5/2025AY 2015-16

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SUKHMANI SOCIETY FOR CITIZEN SERVICES,PATIALA vs ITO WARD 4, PATIALA

ITA 250/CHANDI/2020[2013-14]Status: Disposed20/5/2025AY 2013-14

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S J.S. & CO. ,BARNALA vs ITO, W-1, BARNALA

ITA 854/CHANDI/2019[2013-14]Status: Disposed20/5/2025AY 2013-14

SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)

DCIT, C-1(1), CHANDIGARH vs M/S RANA SUGARS LTD, CHANDIGARH

ITA 1046/CHANDI/2018[2008-09]Status: Disposed20/5/2025AY 2008-09

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MALKEET SINGH,PANCHKULA vs INCOME TAX OFFICER, PANCHKULA

ITA 930/CHANDI/2024[2015-16]Status: Disposed19/5/2025AY 2015-16

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, PARWANOO vs KAMLA OLEO PRIVATE LIMITED, BAROTIWALA

ITA 897/CHANDI/2024[2017-18]Status: Disposed19/5/2025AY 2017-18

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)