ITAT Chandigarh Bench
6,746 judgments
SH. CHATTAR SINGH TOMAR,PAONTA SAHIB vs ITO , NAHAN
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. CHATTAR SINGH TOMAR,PAONTA SAHIB vs ITO , NAHAN
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARVEEN GOYAL,LUDHIANA vs INCOME TAX OFFICER, WARD-1,, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AMIT ANAND,CHANDIGARH vs INCOME TAX OFFICER WARD 2(1), CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AGRICULTURE SKILL COUNCIL OF INDIA,GURGAON vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SURINDER SINGH RYAIT,LUDHIANA vs ACIT, CC-II, , LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AMARJEET KAUR RYAIT,LUDHIANA vs ACIT, CC-II, LUDHIANA, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S PUNJAB CHEMICALS & CROP. PROTECTION LTD.,CHANDIGARH vs ADDL. CIT, NEAC DELHI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S PUNJAB CHEMICALS & CROP. PROTECTION LTD.,CHANDIGARH vs ADDL. CIT, NEAC DELHI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LEELA DUTT SHARMA,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(3), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SURENDER KUMAR SHARMA THROUGH LEGAL HEIR UMA SHARMA,SHIMLA vs THE ASSTT. COMMISSIONER OF INCOME TAX , DCIT/ACIT CIRCLE
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SEEMA RANI BANSAL,RAIKOT vs INCOME TAX OFFICER, WARD - 1, RAIKOT
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MUKHTIAR SINGH,PANCHKULA vs INCOME TAX OFFICER,, NATIONAL FACELESS ASSESSMENT CENTRE
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ANIL KUMAR 244 DEHAR NARAINGARH AMBALA,AMBALA vs THE INCOME TAX OFFICER WARD-1 AMBALA, AMBALA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
AMIT SINGH,MOHALI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DHARAM SINGH,KAITHAL vs INCOME TAX OFFICER, KURUKSHETRA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
THE PATRAN B R CHBS LIMITED DHANDIAL ROAD NEAR POST OFFICE, PATRAN S.O PATRAN PATIALA,PUNJAB vs THE ASSESSMENT UNITS NFAC DELHI JAO INCOME TAX OFFICER WARD SAMANA AT PATIALA, PUNJAB
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE PATRAN B R CHBS LIMITED DHANDIAL ROAD NEAR POST OFFICE, PATRAN S.O PATRAN PATIALA,PUNJAB vs THE ASSESSMENT UNIT NFAC DELHI JAO THE INCOME TAX OFFICER WARD SAMANA , PUNJAB
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VARDHMAN SPECIAL STEELS LTD.,LUDHIANA vs DCIT, CIRCLE-1, LUDHIANA
RAMIT KUTHIALA,SHIMLA vs INCOME TAX OFFICER, WARD-2, SHIMLA , SHIMLA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)