ITAT Chandigarh Bench
6,746 judgments
CSJ INFRASTRUCTURE PVT.LTD,CHANDIGARH vs ACIT,CIRCLE--2(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
CSJ INFRASTRUCTURE PVT.LTD,CHANDIGARH vs ACIT,CIRCLE--2(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S APEX BUILDERS, LUDHIANA vs ITO, W-2(1), LUDHIANA
SHRI. LALIET KUMAR (Judicial Member)
RANBIR SINGH,HARYANA vs WARD-2, AMBALA, RANGE CODE-65, AO NUMBER-94, JURISDICTIONAL ASSESSING OFFICER, HARYANA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
STAR BIOTECH,PANCHKULA vs INCOME TAX OFFICER, WARD- PARWANOO, HIMACHAL PRADESH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, LUDHIANA, LUDHIANA vs LEEFORD HEALTHCARE LTD., PUNJAB, LUDHIANA
SHRI RAJPAL .YADAV, VP &SHRI. KRINWANT SAHAY, AM आयकर अपील सं/ . ITA No. 549/Chd/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Dy. Commissioner of Income Tax बनाम Central Circle 3, Ludhiana Punjab Amit Kumar C/o Leeford Healthcare Ltd., LEO House, DugriDhadra Road, Shaheed Bhagat Singh Nagar, Ludhiana स्थायी लेखा सं/ . PAN NO: ACBPK3657Q अपीलार्थी/ Appellant प्रत्यर्थी / Respondent Cross Objection No. 23/Chd/2024 In (आयकर अपील सं/ . ITA No. 549/Chd/2024) निर्धारण वर्ष / Assessment Year : 2
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, LUDHIANA, PUNJAB, LUDHIANA vs AMIT KUMAR, LUDHIANA
SHRI RAJPAL .YADAV, VP &SHRI. KRINWANT SAHAY, AM आयकर अपील सं/ . ITA No. 549/Chd/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Dy. Commissioner of Income Tax Central Circle 3, Ludhiana Punjab बनाम Amit Kumar C/o Leeford Healthcare Ltd., LEO House, DugriDhadra Road, Shaheed Bhagat Singh Nagar, Ludhiana स्थायी लेखा सं/ . PAN NO: ACBPK3657Q अपीलार्थी/Appellant प्रत्यर्थी / Respondent Cross Objection No. 23/Chd/2024 In (आयकर अपील सं/ . ITA No. 549/Chd/2024) निर्धारण वर्ष / Assessment Year : 20
SRI GURU TEG BAHADUR PUBLIC SCHOOL,PATIALA vs PCIT- PATIALA, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SJVN FOUNDATION,SHANAN MALYANA vs CIT(EXEMPTIONS), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SH. NISHANT KUMAR,MANDI DABWALI vs ITO, WARD 2, SIRSA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
BANGA HOSPITALS PRIVATE LIMITED,MANDI vs ITO, MANDI
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
TYNOR ORTHOTICS PRIVATE LIMITED,MOHALI vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 6(1), MOHALI, MOHALI
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
HARYANA STATE REMOTE SENSING APPLICATION CENTRE,HISSAR vs DCIT (EXEMPTIONS), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SONIA JAWA,PANCHKULA vs INCOME TAX OFFICER, WARD 3, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD.,CHANDIGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
LATE SADIL ALI THROUGH WIFE JAFRI,NAHAN vs ITO NAHAN, NAHAN
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
LATE SADIQ ALI THROUGH WIFE JAFRI ,NAHAN SIRMOUR vs ITO NAHAN, NAHAN
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
LATE SADIQ ALI THROUGH LR JAFRI ,VILL.JAGATPUR PO MAJRA vs ITO NAHAN, NAHAN
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ISHAN MARWAH,AMBALA CITY, HARYANA vs INCOME TAX OFFICER, WARD-1, AMBALA, AMBALA HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SH. CHATTAR SINGH TOMAR,PAONTA SAHIB vs ITO , NAHAN
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
