ITAT Chandigarh Bench
6,746 judgments
THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE,, PANCHKULA
BEFORE: SHRI. RAJPALYADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT,PANCHKULA vs DCIT, CIRCLE, PANCHKULA, PANCHKULA
BEFORE: SHRI. RAJPALYADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT,PANCHKULA vs DCIT,CIRCLE, PANCHKULA, PANCHKULA
BEFORE: SHRI. RAJPALYADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
ZULU TELE SERVICES PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, WARD - 1(4), CHANDIGARH
SHRI SANJAY GARG (Judicial Member)
NISHANT GOYAL,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NID FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), , CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NID FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), , CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
FIDELITY INFORMATION SERVICES INDIA PRIVATE LIMITED,PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI RAJPAL YADAV, VICE PRESIDENT AND\nSHRI KRINWANT SAHAY, ACCOUNTANT MEMBER\nआयकर अपील सं./ ITA No. 998/CHD/2024\nनिर्धारण वर्ष / Assessment Year: 2020-21\nFidelity Information Services\nVs\nThe DCIT,\nChandigarh,\nIndia Private Ltd., 2nd A-45,\nIndustrial Area, Sector 74,\nPhase 8B, SAS Nagar.\nस्थायी लेखा सं./PAN NO: AAGCS0395D\nअपीलार्थी/Appellant\nप्रत्यर्थी/Respondent\nAssessee by:\nShri Vishal Kalra, Advocate, Ms. Sumisha, CA\nRevenue by :\nShri Manav Bansal, CIT DR\nDate of Hearing
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs ROSHA ALLOYS PVT. LTD., MANDI GOBINDGARH
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs ROSHA ALLOYS PVT. LTD., MANDI GOBINDGARH
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs ROSHA ALLOYS PVT. LTD., MANDI GOBINDGARH
ROSHA ALLOYS P LIMITED, AMLOH ROAD, VILLAGE TURAN, MANDI GOBINDGARH,PUNJAB vs DCIT CENTRAL CIRCLE 1, LUDHIANA, PUNJAB
JARNAIL SINGH,PANCHKULA vs INCOME TAX OFFICER, WARD 3(5), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs VENUS REMEDIES LIMITED, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
MOHAN SINGH,SAMANA vs INCOME TAX OFFICER WARD-1 BARNALA, BARNALA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
GURKARTAR SINGH S/O TARSEM SINGH,PATIALA vs INCOME TAX OFFICER, WARD NABHA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
MADHAV KRG LIMITED,PATIALA vs DCIT C C, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SH. SANJEEV GARG,PANCHKULA vs PR. C.I.T., PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ACIT,CIRCLE--2(1), CHANDIGARH vs CSJ INFRASTRUCTURE PVT.LTD, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ACIT,CIRCLE--2(1), CHANDIGARH vs CSJ INFRASTRUCTURE PVT.LTD, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
