ITAT Chandigarh Bench
6,746 judgments
JJSPL WELFARE FOUNDATION,SOLAN vs CIT EXEMPTIONS, CHANDIGARH
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JJSPL WELFARE FOUNDATION,SOLAN vs CIT EXEMPTIONS, CHANDIGARH
SHRI RAJ PAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TARSEM CHAND RANA,UNA vs JURISDICTIONAL ASSESSING OFFICER, ITO WARD 98, UNA, RANGE CODE 37, UNA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
GURMAT SEVA SABHA,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI PREM SINGH RAJA,CHAMBA vs PR.CIT, SHIMLA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DD PURI FOUNDATION,PATIALA vs INCOME TAX OFFICER, WARD-3, PATIALA
SHRI SANJAY GARG (Judicial Member)
INDER SINGH,LUDHIANA vs INCOME TAX OFFICER WARD-3(1), RISHI NAGAR LUDHIANA
SHRI SANJAY GARG (Judicial Member)
THE KAROLI CMP SOCIETY,KOTI vs NWR-W-(37)(1), RAILWAY BOARD BUILDING
SHRI SANJAY GARG (Judicial Member)
MALKIT KAUR,NABHA vs ITO WARD NABHA, NABHA
SHRI SANJAY GARG (Judicial Member)
HARISH KUMAR,CHANDIGARH vs INCOME TAX OFFICER WARD 5(5) CHANDIGARH, CHANDIGARH
SHRI SANJAY GARG (Judicial Member)
THE BUZURAG CO-OP. AGRISERVICES SOCIETY,JAGRAON vs INCOME TAX OFFICER, WARD-2, JAGRAON, JAGRAON
SHRI SANJAY GARG (Judicial Member)
MANPREET SINGH RANDHAWA,MALERKOTLA vs ADDITIONAL / JOINT / DEPUTY / AC / ITO, NATIONAL FACELESS ASSESSMENT CENTYER
SHRI SANJAY GARG (Judicial Member)
JIT SINGH,UBHAWAL, SANGRUR vs INCOME TAX OFFICER-WARD-1, SANGUR
SHRI SANJAY GARG (Judicial Member)
GILL & VIRK FINANCE COMPANY LIMITED,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(1), CHANDIGARH
SHRI SANJAY GARG (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT, PANCHKULA
BEFORE: SHRI. RAJPALYADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLEU��, PANCHKULA
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT, PANCHKULA
SHRI. RAJPALYADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, PANCHKULA
SHRI. RAJPALYADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, PANCHKULA
BEFORE: SHRI. RAJPALYADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs THE HARYANA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT, PANCHKULA
SHRI. RAJPALYADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)