ITAT Chandigarh Bench
6,746 judgments
M/S SURYA WORLD EDUCATIONAL RESEARCH AND CHARITABLE INSTITUTE,RAJPURA vs DCIT , CC-I, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
MUKESH KUMAR,AMBALA vs INCOME TAX OFFICER, WARD 5-AMBALA, AMBALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARBHAJAN SINGH,MOHALI vs INCOME TAX OFFICER, MOHALI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KANYA GURUKUL SHIKSHA SAMITI,NILOKHERI vs INCOME TAX OFFICER (EXEMPTION), AMBALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GURMEET KAUR,KURUKSHETRA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, PATIALA vs RAJ AUTOS, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA vs R K S BUILDERS AND PROMOTERS , LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 , LUDHIANA vs R K S BUILDERS AND PROMOTERS , LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपीलसं./ ITA No.815/CHANDI/2024 (निर्धारणवर्ष / Assessment Year: 2016-17) & 2. आयकर अपीलसं./ ITA No.816/CHANDI/2024 (निर्धारणवर्ष / Assessment Year: 2017-18) & 3. आयकर अपीलसं./ ITA No.817/CHANDI/2024 (निर्धारणवर्ष / Assessment Year: 2018-19) | DCIT-Central Circle-2 | | Ludhiana. | | बनाम/ | | Vs. | | M/s RKS Builders and Promoters | #1189, Near Aarti Chowk | Krishna Nagar, Ludhiana – 141 001 | | स्थायीलेखासं./जीआइआरसं
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA vs R K S BUILDERS AND PROMOTERS, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs LALIT KUMAR PROP. MIS BABU RAM HEM RAJ, FARIDKOT
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs LALIT KUMAR PROP. LALIT CO., MIS BABU RAM HEM RAJ, FARIDKOT
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA vs GAUTAM MALHOTRA, FARIDKOT
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RKS BUILDERS PROMOTERS, 1189, NEAR AARTI CHOWK, KRISHNA NAGAR, LUDHIANA,LUDHIANA, PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (JURISDICTIONAL AO), LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RKS BUILDERS PROMOTERS 1189, NEAR AARTI CHOWK, KRISHNA NAGAR, LUDHIANA,PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA , PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपीलसं./ ITA No.815/CHANDI/2024 (निर्धारणवर्ष / Assessment Year: 2016-17) & 2. आयकर अपीलसं./ ITA No.816/CHANDI/2024 (निर्धारणवर्ष / Assessment Year: 2017-18) & 3. आयकर अपीलसं./ ITA No.817/CHANDI/2024 (निर्धारणवर्ष / Assessment Year: 2018-19) | DCIT-Central Circle-2 | | Ludhiana. | | बनाम/ | | Vs. | | M/s RKS Builders and Promoters | #1189, Near Aarti Chowk | Krishna Nagar, Ludhiana – 141 001 | | स्थायीलेखासं./जीआइआरसं
SGJ ENTERPRISES PRIVATE LIMITED,PATIALA vs DCIT, CIRCLE, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, CIRCLE-I, LUDHIANA, RISHI NAGAR LUDHIANA vs PARAMOUNT IMPEX, FOCAL POINT LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PUNJAB PHARMACY COUNCIL,MOHALI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
IBITOL TECHNOLOGIES PRIVATE LIMITED, AMBALA CITY,AMBALA CITY vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANCHKULA , PANCHKULA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NALAGARH CHEMICALS PVT. LTD.,CHANDIGARH vs INCOME TAX OFFICER, WARD-1(5), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAHIL JAIN B-XIX,431/I-D, COLLEGE ROAD, CIVIL LINES, LUDHIANA,LUDHIANA vs INCOME TAX OFFICER WARD-7(1), , LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
