ITAT Chandigarh Bench
6,746 judgments
ANUPAM,BARNALA vs INCOME TAX OFFICER, BARNALA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SH. MAHESH KUMAR GOYAL,LUDHIANA vs ACIT, C-6, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MODGILL HOSIERY EXPORTS PRIVATE LIMITED,LUDHIANA vs ACIT, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AJMER SINGH,MOHALI vs INCOME TAX OFFICER, WARD-6(5), MOHALI, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
AJMER SINGH,MOHALI vs INCOME TAX OFFICER, WARD-6(5), MOHALI, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
AJMER SINGH,MOHALI vs INCOEM TAX OFFICER, WARD-6(5), MOHALI, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
BALJIT SINGH,BARNALA vs INCOME TAX OFFICER, WARD-1, , BARNALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
CHANDER MOHAN,SHIMLA vs INCOME TAX OFFICER, SHIMLA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PREM SINGH RAJA ,CHAMBA vs PRINCIPLE COMMISSIONER OF INCOME TAX -1, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA vs SPORTKING INDIA LIMITED , VILLAGE KANECH GT ROAD
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARMINDER SINGH S/O INDER SINGH,AMLOH vs ITO WARD-1, MANDI GOBINDGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
R.R.N.SALES PRIVATE LIMITED,PATIALA vs INCOME TAX OFFICER, WARD-4, PATIALA, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. RAJINDER SINGH BEDI,CHANDIGARH vs DCIT (INTL. TAXATION), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. PREM SINGH RAJA,CHAMBA vs PR. C.I.T. -1, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT CC-1, LUDHIANA vs M/S OSWAL FASHION (P) LTD., LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT CC-1, LUDHIANA vs M/S OSWAL FASHION (P) LTD., LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
RAJINDER SINGH,JUBBAL vs INCOME TAX OFFICER, WARD SHIMLA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
BHUPINDER SINGH ,ZIRAKPUR vs ITO WARD 3(5) , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S SURYA WORLD EDUCATIONAL RESEARCH AND CHARITABLE INSTITUTE,RAJPURA vs DCIT , CC-I, CHANDIGARH
M/S SURYA WORLD EDUCATIONAL RESEARCH AND CHARITABLE INSTITUTE,RAJPURA vs DCIT , CC-I, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
