ITAT Chandigarh Bench
6,746 judgments
SURINDER SINGH BASSI,MOHALI vs INCOME TAX OFFICER, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
THE PAKHOWAL M.P.C.S.LTD.,LUDHIANA vs ITO, WARD-1, JAGRAON, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RUPINDER GARG,PATIALA vs INCOME TAX OFFICER, WARD-4, PATIALA , PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE RAVIDASS BALIAYALA COOPERATIVE LABOUR CONSTRUCTION SOCIETY LIMITED,FATEHABAD vs INCOME TAX OFFICER, FATEHABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DY. CIT, CIRCLE, PATIALA, PATIALA vs BHAWANI INDUSTRIES PVT. LTD., MANDI GOBINDGARH
SHRI LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
BHAWANI INDUSTRIES PRIVATE LIMITED,MANDI GOBINDGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, PATIALA
SHRI LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
EASTMAN INTERNATIONAL,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
DHANOA ENTERPRISES PRIVATE LIMITED,SIRHIND vs INCOME TAX OFFICER, , SIRHIND
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DINESH SINGH,PANCHKULA vs ASSESSING OFFICER, PANCHKULA
SHRI LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
NORTH INDIA SOCIETY OF METABOLISM LIPIDS DIABETES AND HYPERTENSION,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX,EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANIL KUMAR TALWAR MS SETH J N BANSI LAL THALWAR 8-9, AMRIT COLONY, HAIBOWAL KHURD LUDHIANA,PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, LUDHIANA, PUNJAB
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TRIVENI KNITS PRIVATE LIMITED ,LUDHIANA vs ITO WARD 1 (3), LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
M/S GOBIND INDUSTRIES,LUDHIANA vs AACIT/DCIT,CIRCLE-VI, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD-1(3), LUDHIANA, AAYAKAR BHAWAN RISHI NAGAR, LUDHIANA vs RAJ KUMAR, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KULDEEP KAUR GREWAL,JAGRAON vs INCOME TAX OFFICER, WARD-2, JAGRAON, JAGRAON
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHEREE MAA CHINTPURNI ALLOYS,PUNJAB vs NFAC DELHI JURISDICTIONAL OFFICER WARD 1 GOBINDGARH, PUNJAB
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JAGMOHAN GARG,PROP GARG WOOLEN MILLS vs DCIT CENTRAL CIRCLE-III, DCIT CENTRAL CIRCLE-III
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, PARWANOO, H.P vs DEYEM INDUSTRY, NALAGARH SOLAN
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 708/Chd/2023 निर्धारण वर्ष / Assessment Year : 2012-13 The ITO Parwanoo, Himachal Pradesh बनाम DEYEM INDUSTRY Nalagarh, Ropar Road Near Hazat Khana, Nalagarh, H.P.- 174101 स्थायी लेखा सं./ PAN NO: AAGFD0437L अपीलार्थी/ Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : Shri Ankit Awal, Ms. Khushbu Sood, Advocates राजस्व की ओर से/ Revenue by : Shri Rohit Sharma, CIT DR (Virtual) सुनवाई की ता
SHELJA GOYAL,LUDHIANA vs DCIT, CENTRAL CIRCLE-2, LUDHIANA, KITCHLU NAGAR, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SH. RAMESH CHAND,YAMUNA NAGAR vs ITO, WARD-3, YAMUNA NAGAR
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)