ITAT Chandigarh Bench
6,746 judgments
SH. JAGDEEP SINGH,PATIALA vs PR. C.I.T., PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ITO, WARD-2(1), LUDHIANA vs SH. KAPIL AGGARWAL, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 365/Chd/2023 निर्धारण वर्ष / Assessment Year : 2017-18 The ITO, Ward-2(1), Ludhiana बनाम Shri Kapil Aggarwal Prop. Hardik Corporation, LGF-66 City Palace, Chauri Sarak, Ludhiana 141001 स्थायी लेखा सं./PAN NO: ACYPK9080G अपीलार्थी/Appellant प्रत्यर्थी/Respondent (PHYSICAL HEARING ) निर्धारिती की ओर से/Assessee by : राजस्व की ओर से/ Revenue by : Shri Sudhir Sehgal, Advocate Shri Vivek Vardhan, Addl. CIT, Sr.
TARA HEALTH FOODS LIMITED,MALERKOTLA vs DCIT, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TARA HEALTH FOODS LTD.,MALERKOTLA vs DCIT, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AJMER SINGH,MOHALI vs INCOME TAX OFFICER, WARD-6(5), MOHALI , MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
BEE GEE CONSTRUCTION CO,ZIRAKPUR vs ACIT, CIR-3(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BEE GEE CONSTRUCTION CO,ZIRAKPUR vs ACIT, CIRCLE- 3(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA vs KAPIL ROMANA, BATHINDA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
CONVENICA TEXTILES VILLAGE HEERAN AT HEERAN KOHARA LUDHIANA,PUNJAB vs THE NFAC DELHI JURISDICTIONAL ASSESSING OFFICER INCOME TAX OFFICER WARD 3(1) LUDHIANA, PUNJAB
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
BEE GEE CONSTRUCTION CO,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH vs BEE GEE CONSTRUCTION CO, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JYOTI FOUNDATION,AMBALA CANTT. vs COMMISSIONER OF INCOME TAX EXEMPTIONS CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JYOTI FOUNDATION,AMBALA CANTT vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
GOODEARTH INFRASTRUCTURE DEVELOPMENT LIMITED,PATIALA vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , LUDHIANA vs KAPIL ROMANA , BATHINDA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , LUDHIANA vs KAPIL ROMANA , BATHINDA
GURU NANAK DEV UNIVERSITY ,AMRITSAR vs DCIT, CIRCLE-1 (EXEMPTION), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI PARSHOTAM CHARITABLE TRUST,PARSHOTAM NIWAS SCHOOL ROAD KARNAL vs COMMISSIONER OF INCOME TAX EXEMPTION CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BALWANT RAI HUF,MANDI DABWALI vs INCOME TAX OFFICER, SIRSA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ONKAR CHAND DOEGAR,SHIMLA vs INCOME TAX OFFICER WARD SHIMLA, WARD SHIMLA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
