ITAT Chandigarh Bench
6,746 judgments
NEERU ARORA,CHANDIGARH vs CIRCLE-1, INTERNATIONAL TAXATION, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
RAM PARSAD DAV PUBLIC SCHOOL SOCIETY,KURUKSHETRA vs CIT (EXEMPTIONS), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SH. MAHESH KUMAR GOYAL,LUDHIANA vs ACIT, C-6, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SH. MAHESH KUMAR GOYAL,LUDHIANA vs ACIT, C-6, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
MAHESH KUMAR GOEL,LUDHIANA vs JCIT, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
MAHESH KUMAR GOEL,LUDHIANA vs ACIT, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
GULSHAN KUMAR,FATEHABAD vs INCOME TAX OFFICER, WARD - 1,, FATEHABAD
YASH PAL JINDAL, 1233, SECTOR 10, AMBALA CITY, HARYANA,HARYANA vs ASSESSING OFFICER, NFAC DELHI, JAO, INCOME TAX OFFICER, WARD-2, AMBALA, HARYANA
ASHOK KUMAR GARG,CHANDIGARH vs INCOME TAX OFFICER, WARD(1), PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ASHWANI KUMAR SHARMA,PANCHKULA vs INCOME TAX OFFICER, WARD- 1 PANCHKULA, PANCHKULA
SUKHWINDER KAUR,KAITHAL, HARYANA vs INCOME TAX OFFICER, KAITHAL, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
M/S CREATIVE CAPITAL SERVICES P. LTD.,NEW DELHI vs DCIT, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ACIT,, LUDHIANA vs M/S IMPROVEMENT TRUST,, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
AVI AGGARWAL, H.NO. 171-R, MODEL TOWN, LUDHIANA,PUNJAB vs ASSESSMENT UNIT NFAC, DELHI, JAO ITO WARD6(1), AAYAKAR BHAWAN, RISHI NAGAR, LUDHIANA, PUNJAB
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
DCIT, CIRCLE-I, LUDHIANA, LUDHIANA vs FINDOC INVESTMENT PRIVATE LIMITED, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MANJEET SINGH,YAMUNA NAGAR vs ITO WARD - 2, YAMUNA NAGAR, YAMUNA NAGAR
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 780/CHD/2023 निर्धारण वर्ष / Assessment Year : 2010-11 | Manjeet Singh, | Village Retgarh, | Post office Haffizpur | Tehsil Jagadhri, | Distt. Yamunanagar |The ITO, | बनाम Ward 2, | Vs. | Yamunanagar | स्थायी लेखा सं./PAN NO: DGCPS1197D | अपीलार्थी/Appellant | प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by: Sh. Ajay Jain, CA राजस्व की ओर से/ Revenue by : Sh. Ved Parkash Kalia, Sr.DR सुन
SH. HARWANT SINGH GREWAL,LUDHIANA vs ITO, WARD-7(4), LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
VIKAS MINERAL FOODS PVT. LTD.,CHANDIGARH vs INCOME TAX OFFICER, WARD 3(4), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RAJ KUMAR,VPO JARODA vs ITO WARD-3, NEW DELHI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SH. GURJIT SINGH,AMBALA CITY vs PR. CIT, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)