ITAT Chandigarh Bench
6,746 judgments
SHRI CHARANJIT SINGH,LUDHIANA vs ITO WARD-3(2), LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
WINSOME FOUNDATION,CHANDIGARH vs ITO (E), WARD, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, LUDHIANA vs M/S A.K. EXPORTS, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, LUDHIANA vs M/S A.K. EXPORTS, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S VARDHMAN POLYTEX LTD.,LUDHIANA vs ACIT, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S A.K. EXPORTS,,LUDHIANA vs ITO,, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO -I(1),, LUDHIANA vs M/S A.K. EXPORTS,, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO,, LUDHIANA vs M/S A.K. EXPORTS,, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAM SINGH,DISTRICT KAITHAL, HARYANA vs INCOME TAX OFFICER, WARD-1, KAITHAL, INCOME TAX OFFICE, AMBALA ROAD, KAITHAL
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DAVINDER SINGH,KINGSBURG, CA vs CIRCLE-1, INTL TAXATION, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 50/CHD/2024 निर्धारण वर्ष / Assessment Year : 2015-16 Davinder Singh, 1200 Union ST, APT D Kingsburg CA (USA)-93631 C/o J.S. Bhasin, Advocate, Sohal Complex, Ground Floor, Sehdev Market, Jalandhar 144001 स्थायी लेखा सं./ PAN NO: DZCPS4377E अपीलार्थी/Appellant बनाम Vs. The DCIT, International Taxation Cirlce-1, Chandigarh प्रत्यर्थी/Respondent ( HYBRID MODE ) निर्धारिती की ओर से/Assessee by : S
NITIN GOEL,PARWANOO vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
NITIN GOEL,PARWANOO vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
RAM PARSAD DAV PUBLIC SCHOOL SOCIETY,MARKANDA vs ITO (EXEMPTIONS), WARD, AMBALA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, LUDHIANA, LUDHIANA vs SWATI INDUSTRIES, PUNJAB
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 216/Chd/2024 निर्धारण वर्ष / Assessment Year : 2019-20 Swati Industries D-74, Phase-V, Focal Point, Ludhiana, Punjab-141010 बनाम The DCIT Central Circle-3 Ludhiana, Punjab स्थायी लेखा सं./PAN NO: AADFS5870M प्रत्यर्थी/Respondent अपीलार्थी/Appellant आयकर अपील सं. / ITA No. 547/Chd/2024 निर्धारण वर्ष / Assessment Year : 2019-20 बनाम The DCIT Central Circle-3 Ludhiana, Punjab स्थायी लेखा सं./PAN NO: AADFS5870
SWATI INDUSTRIES D-74, PHASE-V FOCAL POINT, LUDHIANA,PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, LUDHIANA , PUNJAB
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 216/Chd/2024 निर्धारण वर्ष / Assessment Year : 2019-20 Swati Industries D-74, Phase-V, Focal Point, Ludhiana, Punjab-141010 बनाम The DCIT Central Circle-3 Ludhiana, Punjab स्थायी लेखा सं./PAN NO: AADFS5870M अपीलार्थी/Appellant प्रत्यर्थी/Respondent आयकर अपील सं. / ITA No. 547/Chd/2024 निर्धारण वर्ष / Assessment Year : 2019-20 बनाम The DCIT Central Circle-3 Ludhiana, Punjab स्थायी लेखा सं./PAN NO: AADFS5870
DTC TRADING CO,LUDHIANA vs PARTNER, RISHI NAGAR LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
HARBLAS SINGH,AMBALA vs INCOME TAX OFFICER, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARBLAS SINGH,AMBALA vs INCOME TAX OFFICER, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA vs MALBROS INTERNATIONAL PVT LTD, FARIDKOT
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUDHIANA vs MALBROS INTERNATIONAL PVT LTD, FARIDKOT
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
