ITAT Chandigarh Bench
6,746 judgments
DAYA LUXMI CHARITABLE TRUST,CHANDIGARH vs CIT (EXEMPTIONS), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SAS INFONET PRIVATE LIMITED ,CHANDIGARH vs DCIT ACIT(CEN)-2, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SAS INFONET PRIVATE LIMITED,CHANDIGARH vs DCIT ACIT(CEN)-2, CHANDIGARH
the AO.
SALIG RAM TIMBERS,LUDHIANA, PUNJAB vs INCOME TAX OFFICER, WARD 6 (1), LUDHIANA, PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
IQBAL MEMORIAL TRUST,JAMMU KASHMIR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AJAIB SINGH,SAMANA, PUNJAB vs INCOME TAX OFFICER, PATIALA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANJEEV KUMAR,CHAMBA vs INCOME TAX OFFICER, DALHOUSIE
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARAMHANS SHRI YOG DARBAR SHANT SAROVER ASHRAM,TOHANA vs CIT EXEMPTIONS. CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEEPAK TRADING COMPANY,SIRSA vs INCOME TAX OFFICER, WARD-I, SIRSA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TARSEM BHARTI,SHOGHI SHIMLA vs ITO WARD 1, SHIMLA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TARANJEET,TOHANA vs ITO, NEW DELHI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TARANJEET,TOHANA vs INCOME TAX OFFICER, DELHI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MITHA RAM,MANDI GOBINDGARH vs NATIONAL FACELESS , DELHI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VARINDA SHARMA,RAJPURAHO, NILPUR, PATIALA vs INCOME TAX OFFICE, WARD-1, BARNALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARVINDER SINGH,PATIALA vs INCOME TAX OFFICER, WARD-6(4), MOHALI, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ARYA COLLEGE,LUDHIANA, PUNJAB vs DCIT, EXEMPTIONS CIRCLE 1, CHANDIGARH, CHANDIGARH
NIRBHAI SINGH H.NO. 151, BOUNKRA DOGRAN LUDHIANA ,PUNJAB vs THE ASSESSMENT UNIT- NFAC DELHI JAO THE INCOME TAX OFFICER WARD-I(5), LUDHIANA , PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, MOHALI vs GURMAIL SINGH, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, MOHALI vs GURMAIL SINGH, MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PUNJAB CHEMICALS & CROP PROTECTION LTD.,MOHALI vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 1, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
