ITAT Chandigarh Bench
6,746 judgments
NARINDERPURA CHARITABLE TRUST,C/O ADVOCATE KULDEEP SINGH CHAHAL vs CIT. EXEMPTIONS, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
V.B.EDUCATIONAL TRUST,KURUKSHETRA vs CIT EXEMPTION, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SHREE SWAMI ANANT PARKASHNAND MEMORIAL DHARMARTH SANSTHAN,KURUKSHETRA vs CIT EXEMPTION, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SANSKRIT BHARTI,KURUKSHETRA vs CIT EXEMPTION,, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
TARA RIPU DAMANPAL TRUST,KURUKSHETRA vs CIT EXEMPTION, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ST. JOHN AMBULANCE (INDIA) HARYANA STATE CENTRE,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
ST. JOHN AMBULANCE (INDIA) HARYANA STATE CENTRE,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1) CIT EXEMPTIONS, CHANDIGARH
SOCIETY FOR CLINICAL GASTROENTEROLOGY,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER WARD-5 YAMUNA NAGAR, YAMUNA NAGAR vs SHIVALIK FILLING STATION, KHIZRABAD
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
RAMA RANI,CHANDIGARH vs DCIT,CIRCLE 1(1), CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MOHD SHAHBUDDIN KHAN,CHANDIGARH vs PCIT-1, CHANDIGARH
MUGLA DULI (MD) MEMORIAL EDUCATION SOCIETY,VPO BASDARA vs CIT EXEMPTIONS, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MUGLA DULI (MD) MEMORIAL EDUCATION SOCIETY,VPO BASDARA vs CIT EXEMPTIONS, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARVINDER KAUR,KURUKSHETRA vs INCOME TAX OFFICER, WARD-2, KURUKSHETRA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 178/CHD/2025 निर्धारण वर्ष / Assessment Year : 2011-12 Parvinder Kaur, Village Galedwa, The-Pehowa, Distt. Kurukshetra 136128 स्थायी लेखा सं./PAN NO: CRBPK0773N अपीलार्थी/Appellant The ITO, बनाम Ward -2, Vs. Kurukshetra प्रत्यर्थी/Respondent (Physical Hearing ) निर्धारिती की ओर से/Assessee by : None (Withdrawal Application) राजस्व की ओर से/ Revenue by : Shri Vivek Vardhan, Addl. CIT, Sr. DR सुन
P AND R AGRI ENERGY PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
P AND R AGRI ENERGY PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GURVIR MOTOR PRIVATE LIMITED,PATIALA vs INCOME TAX OFFICER, WARD-4, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
HAKAM SINGH,SANGRUR vs INCOME TAX OFFICER, WARD-SANGRUR, SANGRUR
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
UNIQUE INSURANCE SERVICES,LUDHIANA vs INCOME TAX OFFICER, WARD 6(1) , LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DAYA LUXMI CHARITABLE TRUST,CHANDIGARH vs CIT (EXEMPTION), CHANDIGARH
the ld. CIT (E). The ld. counsel for the assessee submitted that main Trustee of the Trust died after the filing of the application and therefore, for the lack of communication, the other Trustees could not prosecute the proceeding.