ITAT Chandigarh Bench
6,746 judgments
NETWEB FOUNDATION,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KDDL ETHOS FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS,, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
TRINITY EDUCATION AND RESEARCH FOUNDATION,ZIRAKPUR vs CIT, EXEMPTIONS, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GURMELO DEVI,JAGADHARI vs INCOME TAX OFFICER, YUMNANAGAR
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
ITO WARD-1(5) LUDHIANA, LUDHIANA vs ANANT SPINNERS PRIVATE LIMITED, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
CHADHA MOTORS,KURUKSHETRA vs ITO, KURUKSHETRA
VARDHMAN POLYTEX LIMITED,LUDHIANA vs DCIT(TDS), LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 (EXEMPTION), CHANDIGARH, CHANDIGARH vs MAHARAJA RANJIT SINGH PUNJAB TECHNICAL UNIVERSITY BATHINDA, BATHINDA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE MANDI URBAN COOP. BANK LTD.,MANDI vs ITO, WARD, MANDI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE MANDI URBAN COOP. BANK LTD.,MANDI vs DCIT, CIRCLE, MANDI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MUKUL MALHOTRA,LUDHIANA vs PR.CIT--1, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE MANDI URBAN CO-OP. BANK LTD.,MANDI vs ACIT, CIRCLE, MANDI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GEETA NIKETAN VIDYA MANDIR SAMITI,KURUKSHETRA vs CIT EXEMPTION, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SHREE ADVAIT SWARUP ANANT ASHRAM NAYAS,KURUKSHETRA vs CIT EXEMPTION, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SHREE ADVAIT SWARUP ANANT ASHRAM NAYAS,KURUKSHETRA vs CIT EXEMPTION, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, MANDI GOBINDGARH vs GAURAV SINGHI, PRAGATIE STEELS,
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
GAURAV SINGHI, PRAGATIE STEELS, NEAR SAI MANDIR ROAD, NASRALI,GOBINDGARH,PUNJAB vs ASSESSMENT UNITS NFAC DELHI, JURISDITIONAL ASSESSING OFFICER IT0-WARD-2, MANDI GOBINDGARH, PUNJAB
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
INDIAN RED CROSS SOCIETY,BATHINDA vs DCIT, (E), C-1, CHANDIGARH
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 602/Chd/2023 निर्धारण वर्ष / Assessment Year: 2018-19 Indian Red Cross Society बनाम The DCIT(Exemptions) Circle-1, Chandigarh Red Cross Bhawan, Civil Lines, Bathinda-151001, Punjab स्थायी लेखा सं./PAN NO: AAATI4900K अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से/Assessee by : राजस्व की ओर से / Revenue by : Shri Sudhir Sehgal, Advocate Shri Manav Bansal, CIT, DR सुनवाई की तारीख / Date of Hear
SH. AMBRISH SHARMA PROP. M/S PUNJAB HANDLOOM,LUDHIANA vs DCIT, CC-2, LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 461/Chd/2023 निर्धारण वर्ष / Assessment Year : 2019-20 Shri Ambrish Sharma, Prop. M/s Punjab Handloom, Near Petrol Pump, Link Road, Ludhiana-141003, Punjab बनाम The DCIT Central Circle-2, Ludhiana स्थायी लेखा सं./PAN NO: AYVPS7324Q अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से / Assessee by : Shri Sudhir Sehgal, Advocate राजस्व की ओर से / Revenue by : Shri Vivek Vardhan, Addl. CIT, Sr. DR स
ACIT, CENTRAL CIRCLE, PATIALA vs M/S GAZEBO CONSTRUCTIONS PRIVATE LIMITED, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
